← All Benches
ITAT Cuttack Bench
3,788 judgments
M/S. SKM-UMSL JV,BHUBANESWAR vs ITO, WARD-4(3), BHUBANESWAR
ITA 229/CTK/2019[2014-15]Status: Disposed13/2/2020AY 2014-15
LIC OF INDIA,ROURKELA vs ITO(TDS), ROURKELA
ITA 219/CTK/2019[2012-13]Status: Disposed13/2/2020AY 2012-13
BIJAY BRATA KUNDU,BANGALORE vs ITO, WARD- 3(1), BHUBANESWAR
ITA 61/CTK/2020[2013-14]Status: Disposed12/2/2020AY 2013-14
ACIT, CIRCLE- 2(1), SAMBALPUR vs M/S. KONARK COTTON GROWERS CO-OPERATIVE SPINNNING MILL LTD., KESINGA
ITA 60/CTK/2020[2007-08]Status: Disposed12/2/2020AY 2007-08
BHANDA LARGE SIZED MULTIPURPOSE CO-OP SOCEITY LIMITED,KEONJHAR vs ITO, KEONJHAR
ITA 141/CTK/2019[2012-13]Status: Disposed5/2/2020AY 2012-13
BHANDA LARGE SIZED MULTIPURPOSE CO-OP. SOCEITY LIMITED,KEONJHAR vs ITO, KEONJHAR
ITA 140/CTK/2019[2011-12]Status: Disposed5/2/2020AY 2011-12
BHUBANESWAR CLUB,BHUBANESWAR vs DCIT, CIRCLE- 2, BHUBANESWAR
ITA 349/CTK/2019[2014-15]Status: Disposed27/1/2020AY 2014-15
DCIT, CIRCLE-1(1), CUTTACK vs M/S. H.L.INFRASTURE, KEONJHAR
ITA 22/CTK/2019[2014-15]Status: Disposed27/1/2020AY 2014-15
M/S. NABADIGANT EDUCATIONAL TRUST,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR, BHUBANESWAR
ITA 2/CTK/2015[2008-09]Status: Disposed27/1/2020AY 2008-09
BRANCH MANAGER, LIC OF INDIA, BHADRAK BRANCH,BHADRAK vs ACIT(TDS-II), BHUBANESWAR
ITA 274/CTK/2019[2007-08]Status: Disposed24/1/2020AY 2007-08
BRANCH MANAGER, LIC OF INDIA, BHADRAK BRANCH,BHADRAK vs ACIT- (TDS-2), BHUBANESWAR
ITA 273/CTK/2019[2007-08]Status: Disposed24/1/2020AY 2007-08
M/S. KALINGA MINING CORPORATION PVT. LTD.,CUTTACK vs PRINCIPAL CIT, CUTTACK CHARGE, CUTTACK
ITA 168/CTK/2019[2014-15]Status: Disposed24/1/2020AY 2014-15
AES ORISSA DISTRIBUTION PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 69/CTK/2018[2013-14]Status: Disposed24/1/2020AY 2013-14
AES ORISSA DISTRIBUTION PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 68/CTK/2018[2011-12]Status: Disposed24/1/2020AY 2011-12
KISHAN MOTORS,BHUBANESWAR vs ITO, WARD-4(3), BHUBANESWAR
ITA 169/CTK/2018[2014-15]Status: Disposed24/1/2020AY 2014-15
INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LTD.,BHUBANESWAR vs DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR
ITA 272/CTK/2017[2010-11]Status: Disposed24/1/2020AY 2010-11
M/S. B.ENGINEERS & BUILDERS LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 76/CTK/2016[2005-06]Status: Disposed24/1/2020AY 2005-06
M/S. UTKAL MINERALS,CUTTACK vs ITO, WARD-2(3), CUTTACK
ITA 43/CTK/2016[2011-12]Status: Disposed24/1/2020AY 2011-12
INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LTD.,BHUBANESWAR vs ACIT, CIRCLE-1(1), BHUBANESWAR
ITA 141/CTK/2016[2007-08]Status: Disposed24/1/2020AY 2007-08
M/S. DAZZLE BEVERAGES,BHUBANESWAR vs ITO, BHUBANESWAR
ITA 180/CTK/2015[2005-06]Status: Disposed21/1/2020AY 2005-06