← All Benches
ITAT Cuttack Bench
3,788 judgments
SMT. INDRANI PATNAIK,ROURKELA vs ACIT, ROURKELA CIRCLE, ROURKELA
ITA 366/CTK/2018[2015-16]Status: Disposed9/12/2021AY 2015-16
SHRI SANDEEP PATTNAYAK,SAMBALPUR vs PR.CIT, SAMBALPUR
ITA 120/CTK/2019[2014-15]Status: Disposed29/10/2021AY 2014-15
PRADHAN REALCON PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(2), BHUBANESWAR
ITA 41/CTK/2018[2013-14]Status: Disposed29/10/2021AY 2013-14
M/S. PASUPATI BREEDING FARM PVT. LTD.,CUTTACK vs ACIT, CENTRAL CIRCLE, CUTTACK
ITA 313/CTK/2018[2014-15]Status: Disposed29/10/2021AY 2014-15
M/S. PRAGATI MILK PRODUCT PVT. LTD.,CUTTACK vs ACIT, CENTRAL CIRCLE, CUTTACK
ITA 312/CTK/2018[2014-15]Status: Disposed29/10/2021AY 2014-15
M/S. PRAKASH KUMAR ROUT,CUTTACK vs ACIT, CENTRAL CIRCLE, CUTTACK
ITA 311/CTK/2018[2014-15]Status: Disposed29/10/2021AY 2014-15
M/S. PRAKASH KUMAR ROUT,CUTTACK vs ACIT, CENTRAL CIRCLE, CUTTACK
ITA 310/CTK/2018[2013-14]Status: Disposed29/10/2021AY 2013-14
M/S. PRAMOD KUMAR ROUT,CUTTACK vs ACIT, CENTRAL CIRCLE, CUTTACK
ITA 307/CTK/2018[2013-14]Status: Disposed29/10/2021AY 2013-14
M/S. GOPAL AND COMPANY,ROURKELA vs INCOME TAX OFFICER (TDS/TCS), ROURKELA
ITA 85/CTK/2021[2017-18]Status: Disposed28/10/2021AY 2017-18
M/S. GOPAL AND COMPANY,ROURKELA vs INCOME TAX OFFICER (TDS/TCS), ROURKELA
ITA 84/CTK/2021[2016-17]Status: Disposed28/10/2021AY 2016-17
SANGRAM KESHARI SAMANTARAY,BHUBANESWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BHUBANESWAR
ITA 12/CTK/2020[2012-13]Status: Disposed28/10/2021AY 2012-13
ORISSA COOPERATIVE MARKETING FEDERATION LIMITED,BHUBANESWAR vs JCIT, RANGE-II, BHUBANESWAR
ITA 70/CTK/2018[2014-15]Status: Disposed26/10/2021AY 2014-15
MGM MINERALS LIMITED,BHUBANESWAR vs ACIT(TDS)-1, BHUBANESWAR
ITA 248/CTK/2015[2013-14]Status: Disposed26/10/2021AY 2013-14
M/S. M.G.MOHANTY,BHUBANESWAR vs ACIT(TDS)-1, BHUBANESWAR
ITA 247/CTK/2015[2013-14]Status: Disposed26/10/2021AY 2013-14
RAJDHANI SYSTEMS & ESTATE PVT. LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 485/CTK/2017[2013-14]Status: Disposed25/10/2021AY 2013-14
CHITTA RANJAN SAHOO,JAJPUR vs ITO, JAJPUR
ITA 63/CTK/2021[2017-18]Status: Disposed22/10/2021AY 2017-18
DCIT (EXEMPTIONS), BHUBANESWAR vs M/S. NILAKANTHA EDUCATIONAL AND CHARITABLE TRUST, BHUBANESWAR
ITA 336/CTK/2017[2009-10]Status: Disposed22/10/2021AY 2009-10
TAPAS RANJAN BAL,BHUBANESWAR vs ITO, WARD-3(5), BHUBANESWAR
ITA 141/CTK/2017[2012-13]Status: Disposed22/10/2021AY 2012-13
MAMATA SHORT STAY HOME,CUTTACK vs CIT(EXEMPTION), TELENGANA
ITA 216/CTK/2020[2019-20]Status: Disposed19/10/2021AY 2019-20
LOK SHAKTI VIKASH KENDRA,PURI vs CIT, EXEMPTION, HYDERABAD
ITA 225/CTK/2019[2018-19]Status: Disposed19/10/2021AY 2018-19