← All Benches
ITAT Cuttack Bench
3,788 judgments
ITO, BHADRAK WARD, BHADRAK vs SITANSU SEKHAR MOHAPATRA, BHADRAK
ITA 39/CTK/2020[2015-16]Status: Disposed21/12/2021AY 2015-16
ITO, BHADRAK WARD, BHADRAK vs SITANSU SEKHAR MOHAPATRA, BHADRAK
ITA 38/CTK/2020[2014-15]Status: Disposed21/12/2021AY 2014-15
MANAV ADHIKARI SEVA SAMITI,SAMBALPUR vs CIT(EXEMPTION), HYDERABAD
ITA 249/CTK/2019[2018-19]Status: Disposed21/12/2021AY 2018-19
ITO, BHADRAK WARD, BHADRAK vs SMT. KUNTALA MOHAPATRA, BHADRAK
ITA 50/CTK/2020[2014-15]Status: Disposed17/12/2021AY 2014-15
ITO, BHADRAK WARD, BHADRAK vs PARBATI MOHAPATRA, BHADRAK
ITA 49/CTK/2020[2014-15]Status: Disposed17/12/2021AY 2014-15
ITO, BHADRAK WARD, BHADRAK vs KISHORE KUMAR MOHAPATRA, BHADRAK
ITA 48/CTK/2020[2014-15]Status: Disposed17/12/2021AY 2014-15
ITO, BHADRAK WARD, BHADRAK vs MAMATA MOHAPATRA, BHADRAK
ITA 47/CTK/2020[2014-15]Status: Disposed17/12/2021AY 2014-15
ITO, BHADRAK WARD, BHADRAK vs AMRUTA PREETAM MOHAPATRA, BHADRAK
ITA 46/CTK/2020[2014-15]Status: Disposed17/12/2021AY 2014-15
M/S. NALCO MINES EMPLOYEES UNION,KORAPUT vs PR.CIT-1, SAMBALPUR
ITA 26/CTK/2021[12-13]Status: Disposed15/12/2021
SHREE BALAJI ENGICONS PVT. LTD,JHARSUGUDA vs PRINCIPAL CIT, SAMBALPUR
ITA 195/CTK/2019[204-15]Status: Disposed15/12/2021
M/S- SBEP-GRIL(JOINT VENTURE),JHARSUGUDA vs PRINCIPAL CIT, SAMBALPUR
ITA 194/CTK/2019[2014-15]Status: Disposed15/12/2021AY 2014-15
M/S- RAWAT BALAJI (JOINT VENTURE),JHARSUGUDA vs PRILNCIPAL, CIT, SAMBALPUR
ITA 193/CTK/2019[204-15]Status: Disposed15/12/2021
MANOJ KUMAR DAS,MAYURBHANJ vs PRINCIPAL CIT, CUTTACK
ITA 195/CTK/2018[2013-14]Status: Disposed15/12/2021AY 2013-14
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/S. MAGNUM DREAM HOMES PVT. LTD., BHUBANESWAR
ITA 249/CTK/2017[2012-13]Status: Disposed15/12/2021AY 2012-13
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/S. MAGNUM ESTATE LTD., BHUBANESWAR
ITA 248/CTK/2017[2012-13]Status: Disposed15/12/2021AY 2012-13
SMT. MAMTA SHARMA,BARGARH vs PRINCIPAL CIT (CENTRAL), VISAKHAPATNAM
ITA 33/CTK/2020[2012-13]Status: Disposed9/12/2021AY 2012-13
MAHANADI COALFIELDS LIMITED,BURLA vs PRINCIPAL COMMISSIONER OF INCOME TAX, SAMBALPUR
ITA 141/CTK/2020[2015-16]Status: Disposed9/12/2021AY 2015-16
PASUPATI FEEDS,CUTTACK vs PRINCIPAL CIT(CENTRAL), VISAKHAPATNAM
ITA 48/CTK/2019[2010-11]Status: Disposed9/12/2021AY 2010-11
PASUPATI FEEDS,CUTTACK vs PRINCIPAL CIT(CENTRAL), VISAKHAPATNAM
ITA 47/CTK/2019[2009-10]Status: Disposed9/12/2021AY 2009-10
ACIT, ROURKELA CIRCLE, ROURKELA vs INDRANI PATNAIK, ROURKELA
ITA 373/CTK/2018[2015-16]Status: Disposed9/12/2021AY 2015-16
