← All Benches
ITAT Cuttack Bench
3,788 judgments
CHARHIL KUMAR SAHOO,BHUBANESWAR vs PR.CIT, BHUBANESWAR
ITA 14/CTK/2021[2016-17]Status: Disposed30/3/2022AY 2016-17
M/S. KEONJHAR INFRASTRUCTURE DEV. CO. LTD.,KOLKATA vs DEPUTY COMMISSIONER OF INOCME TAX, CIRCLE- 1(1), CUTTACK
ITA 174/CTK/2020[2016-17]Status: Disposed30/3/2022AY 2016-17
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/S. KALINGA FERRO ISPAT PVT. LTD., KOLKATA
ITA 142/CTK/2020[2012-13]Status: Disposed30/3/2022AY 2012-13
RUKMANI INFRA PROJECTS PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-1(2), BHUBANESWAR
ITA 358/CTK/2017[2013-14]Status: Disposed30/3/2022AY 2013-14
M/S. BHAGABATI BUILD & CONSTRUCTIONS PVT. LTD.,CUTTACK vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 57/CTK/2021[2016-17]Status: Disposed29/3/2022AY 2016-17
M/S. REGIONAL CENTRE FOR DEVELOPMENT COOPERATION (RCDC),BHUBANESWAR vs CIT (EXEMPTIONS), HYDERABAD
ITA 417/CTK/2018[2019-20]Status: Disposed29/3/2022AY 2019-20
M/S. B.BANAMBER & CO.,CUTTACK vs CIT, BHUBANESWAR, BHUBANESWAR
ITA 404/CTK/2014[2009-10]Status: Disposed29/3/2022AY 2009-10
RITANJALI KHATAI,BHUBANESWAR vs PR. CIT (CENTER), VISAKHAPATNAM
ITA 43/CTK/2021[2011-12]Status: Disposed28/3/2022AY 2011-12
RITANJALI KHATAI,BHUBANESWAR vs PR. CIT (CENTER), VISAKHAPATNAM
ITA 42/CTK/2021[2010-11]Status: Disposed28/3/2022AY 2010-11
DILLIP KUMAR KHATAI,BHUBANESWAR vs PR. CIT (CENTAL), VISHAKHAPATNAM
ITA 40/CTK/2021[2016-17]Status: Disposed28/3/2022AY 2016-17
DILLIP KUMAR KHATAI,BHUBANESWAR vs PR. CIT (CENTAL), VISHAKHAPATNAM
ITA 39/CTK/2021[2015-16]Status: Disposed28/3/2022AY 2015-16
DILLIP KUMAR KHATAI,BHUBANESWAR vs PR. CIT (CENTAL), VISHAKHAPATNAM
ITA 38/CTK/2021[2014-15]Status: Disposed28/3/2022AY 2014-15
DILLIP KUMAR KHATAI,BHUBANESWAR vs PR. CIT (CENTAL), VISHAKHAPATNAM
ITA 37/CTK/2021[2013-14]Status: Disposed28/3/2022AY 2013-14
DILLIP KUMAR KHATAI,BHUBANESWAR vs PR. CIT (CENTAL), VISHAKHAPATNAM
ITA 36/CTK/2021[2012-13]Status: Disposed28/3/2022AY 2012-13
DILLIP KUMAR KHATAI,BHUBANESWAR vs PR. CIT (CENTAL), VISHAKHAPATNAM
ITA 35/CTK/2021[2010-11]Status: Disposed28/3/2022AY 2010-11
M/S. RITIKA AGENCIES PVT. LTD.,ROURKELA vs PRINCIPAL COMMISSIONER OF INCOME TAX, SAMBALPUR
ITA 176/CTK/2020[2015-16]Status: Heard23/3/2022AY 2015-16
M/S. COASTAL TRANSPORT COMPANY,JAGATSINGHPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, CUTTACK
ITA 166/CTK/2020[2015-16]Status: Heard23/3/2022AY 2015-16
SRI MANOJ DASH,BHUBANESWAR vs ITO, WARD-2(3), BHUBANESWAR
ITA 405/CTK/2018[2009-10]Status: Disposed21/3/2022AY 2009-10
MOTHER EDUCATIONAL CHARITABLE TRUST,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD
ITA 223/CTK/2020[2019-20]Status: Disposed11/3/2022AY 2019-20
SATYA SAI SEVA SANGH,BHUBANESWAR vs CIT(EXEMPTION), HYDERABAD, HYDERABAD
ITA 222/CTK/2020[2019-20]Status: Disposed11/3/2022AY 2019-20
