← All Benches
ITAT Cuttack Bench
3,788 judgments
ORISSA CRICKET ASSOCIATION,CUTTACK vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), BHUBANESWAR
ITA 177/CTK/2020[2001-02]Status: Heard20/6/2022AY 2001-02
M/S. GRM TRADING CO.,ANGUL vs ACIT, CIRCLE-2(1), BHUBANESWAR
ITA 10/CTK/2018[2012-13]Status: Disposed20/6/2022AY 2012-13
RAJ KUMAR SHUKLA,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 157/CTK/2016[2013-14]Status: Disposed16/6/2022AY 2013-14
RAJ KUMAR SHUKLA,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 156/CTK/2016[2012-13]Status: Disposed16/6/2022AY 2012-13
PEOPLES FORUM,BHUBANESWAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 44/CTK/2021[2016-17]Status: Disposed14/6/2022AY 2016-17
SRI NARAYAN KUMAR KHAITAN, PROP: M/S. SRI GANESH METALIKS,SUNDARGARH vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 175/CTK/2019[2015-16]Status: Heard14/6/2022AY 2015-16
SRI NARAYAN KUMAR KHAITAN, PROP: M/S. SRI GANESH METALIKS,SUNDARGARH vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 174/CTK/2019[2014-15]Status: Disposed14/6/2022AY 2014-15
SRI NARAYAN KUMAR KHAITAN, PROP: M/S. SRI GANESH METALIKS,SUNDARGARH vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 173/CTK/2019[2012-13]Status: Disposed14/6/2022AY 2012-13
SRI NARAYAN KUMAR KHAITAN, PROP: M/S. SRI GANESH METALIKS,SUNDARGARH vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 172/CTK/2019[2011-12]Status: Disposed14/6/2022AY 2011-12
SRI NARAYAN KUMAR KHAITAN, PROP: M/S. SRI GANESH METALIKS,SUNDARGARH vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 171/CTK/2019[2010-11]Status: Disposed14/6/2022AY 2010-11
SRI NARAYAN KUMAR KHAITAN, PROP: M/S. SRI GANESH METALIKS,SUNDARGARH vs ACIT, CENTRAL CIRCLE, SAMBALPUR
ITA 170/CTK/2019[2009-10]Status: Disposed14/6/2022AY 2009-10
SIDHARTH CONSTRUCTION AND TRADING (P) LIMITED,CUTTACK vs PR.CIT, BHUBANESWAR
ITA 56/CTK/2021[2016-17]Status: Disposed13/6/2022AY 2016-17
ORISSA POWER TRANSMISSION CORPORATION LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 43/CTK/2018[2013-14]Status: Heard13/6/2022AY 2013-14
ORISSA POWER TRANSMISSION CORPORATION LTD.,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 276/CTK/2017[2012-13]Status: Heard13/6/2022AY 2012-13
ORISSA POWER TRANSMISSION CORPORATION LTD.,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 338/CTK/2016[2011-12]Status: Heard13/6/2022AY 2011-12
ASBM TRUST,KHURDA vs CIT(EXEMPTION), HYDERABAD
ITA 68/CTK/2021[F.Y. 2011-12 TO 2015-16]Status: Heard9/6/2022
INCOME TAX OFFICER, WARD-1, BALASORE vs M/S. NILGIRI ENGINEERING CO-OPERATIVE SOCIETY, BALASORE
ITA 178/CTK/2020[2016-17]Status: Heard9/6/2022AY 2016-17
M/S. EXIM INDIA OIL COMPANY LTD,CUTTACK vs DCIT, CUTTACK
ITA 70/CTK/2008[1998-99]Status: Disposed8/6/2022AY 1998-99
KENDRAPARA CREDIT CO-OPERATIVE SOCIETY LTD,KENDRAPARA vs ITO, KENDRAPARA WARD, KENDRAPARA
ITA 87/CTK/2021[2016-17]Status: Heard7/6/2022AY 2016-17
ORISSA FOREST DEVELOPMENT CORPORATION LIMITED,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 59/CTK/2021[2016-17]Status: Heard7/6/2022AY 2016-17