SIDHARTH CONSTRUCTION AND TRADING (P) LIMITED,CUTTACK vs. PR.CIT, BHUBANESWAR

PDF · subscribers
ITA 56/CTK/2021Status: DisposedITAT Cuttack13 June 2022AY 2016-17

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →