ITAT Cochin Bench
5,691 judgments
THE CENTRE FOR MANAGEMENT DEVELOPMENT,THIRUVANANTHAPURAM vs ACIT (EXEMPTION), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
FEROKE SERVICE CO-OPERATIVE BANK LIMITED,KOZHIKODE vs ITO WARD 2(3), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ABOOBAKER,KASARGAD vs ITO, WARD-1, (TPS), KASARGAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KOVALAM SERVICE CO-OPERATIVE BANK LIMITED,,PACHALLOOR vs ITO, WARD-2(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KOVALAM SERVICE CO-OPERATIVE BANK LIMITED SOCIETY,PACHALLOOR vs ITO, WARD-2(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
LEKHA SREEKUMAR,MAVELIKARA vs THE INCOME TAX OFFICER,WARD-5, THIRUVALLA, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member)
SMRITHI CHARITABLE TRUST,PATHANAMTHITTA vs ITO, EXEMPTION WARD, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SOOSAMMA MULLENMADACKAL ABRAHAM VARGHESE,THIRUVALLA vs INCOME TAX OFFICER WARD-2, THIRUVALLA, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
EDAVILANGU SERVICE CO-OPERATIVE BANK NO 3468,THRISSUR vs ITO, WARD-2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
EDAVILANGU SERVICE CO-OPERATIVE BANK LTD NO 3468,THRISSUR vs ITO, WARD-2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MOOSPET SERVICE CO-OPERATIVE BANK LTD 682 ,THRISSUR vs INCOME TAX OFFICER WARD 1(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VISWANATHA SHENOY,ERNAKULAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2), KOCHI, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JANATHA TRADING CORPORATION,ALWAYE vs ITO, WARD 1 & TPS, ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHILPA TEKKAYIL,KOZHIKODE vs ITO, WARD-1(4), KOZHIKODE
the CIT(A), who vide the impugned order confirmed the action of the AO.
M.P MANOHARAN,KANNUR vs THE INCOME TAX OFFICER,WARD-3,KANNUR, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ABRAHAM BENJAMIN PAVUTHERIL,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX ( IT) , KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NARAYANAN DUDHACHAN,CHERAI vs ITO , NON CORPORATE WARD 2(4) &TPS, KOCHI
SHRI INTURI RAMA RAO (Accountant Member)
MANSOR FOODS INDIA PRIVATE LIMITED,COCHIN vs INCOME TAX OFFICER, CORPORATE WARD 1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member)
NELLIKKAPARAMBA AGRICULTURAL AND WORKERS WELFARE CO-OPERATIVE SOCIETY LIMITED D 3065,KOZHIKODE vs ITO, WARD 2(3), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
HAJARA BASHEER,KOZHIKODE vs ITO, WARD 1(2), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
