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ITAT Cochin Bench

5,691 judgments

JILY MATHEW,KOCHI vs ITO, KOCHI

ITA 760/COCH/2025[2020-21]Status: Disposed21/11/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

PUTHUR KULANGARA JACOB PAULY,THRISSUR vs INCOME TAX OFFICER, WARD-1(1), THRISSUR

ITA 754/COCH/2025[2016-17]Status: Disposed21/11/2025AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

ANTHONY LOUIS,ERNAKULAM vs ITO, NON CORP WARD 2(5) KOCHI, KOCHI

ITA 751/COCH/2025[2020-21]Status: Disposed21/11/2025AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

CHANDANTH IRSHAD,THRISSUR vs ITOWARD-1,TPS, GURUVAYOOR

ITA 679/COCH/2025[2015-16]Status: Disposed21/11/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

KADUKUTTY SERVICE CO-OPERATIVE BANK LTD - NO: 628,THRISSUR vs WARD 1, (1), THRISSUR, THRISSUR

ITA 636/COCH/2025[2013-14]Status: Disposed21/11/2025AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

VYTHIRI SERVICE CO-OPERATIVE BANK LTD.,VYTHIRI vs ITO, WARD 1, KALPETTA P.O

ITA 627/COCH/2025[2023-24]Status: Disposed21/11/2025AY 2023-24

the CIT(A), who vide the impugned order confirmed the action of the AO.

KOLLAMKULAM TOMY MATHEW,KOTTAYAM vs ITO, WARD-1, KOTTAYAM

ITA 796/COCH/2025[2014-15]Status: Disposed20/11/2025AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member)

M/S PERINGALAM SERVICE CO-OPERATIVE BANK LTD,KANNUR vs ITO , WARD 2 , KANNUR

ITA 787/COCH/2025[2018-19]Status: Disposed20/11/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

HERCULES AUTOMOBILES INTERNATIONAL PRIVATE LIMITED,THIRUVANANTHAPURAM vs AO TYPE-W, AAYAKAR BHAWAN, ALLEPPEY

ITA 776/COCH/2025[2012-13]Status: Disposed20/11/2025AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

KOROM SERVICE CO-OPERATIVE BANK LIMITED,PAYYANNUR vs INCOME TAX OFFICER, WARD 4, KANNUR

ITA 752/COCH/2025[2010-11]Status: Disposed20/11/2025AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member)

ISLAHI ENGLISH MEDIUM SCHOOL,KANNUR vs ITO WARD 1 & TPS, KANNUR

ITA 750/COCH/2025[2018-19]Status: Disposed20/11/2025AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

GRETTA JOFFY,CHITTATTUKARA vs ITO WARD 1 & TPS, GURUVAYOOR

ITA 734/COCH/2025[2017-18]Status: Disposed20/11/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

KLF NIRMAL INDUSTRIES PRIVATE LIMITED,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

ITA 733/COCH/2025[2021-22]Status: Disposed20/11/2025AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

THRISSUR VANITHA CO-OPERATIVE SOCIETY LTD,PUNKUNNAM vs ITO WARD 2(1), THRISSUR

ITA 727/COCH/2025[2019-20]Status: Disposed20/11/2025AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member)

MUDIYILATHU RADHAKRISHNAKURUP RESMIKALA,CHENGANNOOR vs ITO, WARD-2, THIRUVALLA, THIRUVALLA

ITA 725/COCH/2025[2015-16]Status: Disposed20/11/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

MUDIYILATHU RADHAKRISHNAKURUP RESMIKALA,CHENGANNOOR vs ITO, WARD-2, THIRUVALLA, THIRUVALLA

ITA 724/COCH/2025[2015-16]Status: Disposed20/11/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

MUDIYILATHU RADHAKRISHNAKURUP RESMIKALA,CHENGANNOOR vs ITO, WARD-2, THIRUVALLA, THIRUVALLA

ITA 723/COCH/2025[2015-16]Status: Disposed20/11/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

MUDIYILATHU RADHAKRISHNAKURUP RESMIKALA,CHENGANNOOR vs ITO, WARD-2, THIRUVALLA, THIRUVALLA

ITA 722/COCH/2025[2015-16]Status: Disposed20/11/2025AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

THRISSUR VANITHA CO-OPERATIVE SOCIETY LTD NO. R 1189,THIRUVAMBADY vs INCOME TAX OFFICER, WARD-2(1), THRISSUR

ITA 721/COCH/2025[2019-20]Status: Disposed20/11/2025AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member)

MURALEEDHARAN PILLAI ARUNKUMAR,KOLLAM vs ITO WARD 1 & TPS, ALAPPUZHA

ITA 690/COCH/2025[2017-18]Status: Disposed20/11/2025AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)