ITAT Cochin Bench

TOUFEEQ CHARITABLE TRUST,MALAPPURAM vs ITO, EXEMPTION, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member)

KUTHUR JOHNY VINUFRANCIES,THRISSUR vs INCOME TAX OFFICER, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

PRATHAPA CHANDRA MENON,AMBALAPPUZHA vs ASSISTANT COMMISSIONER, AAYAKAR BHAWAN,ALLEPPEY

HON’BLE SHRI INTURI RAMA RAO (Accountant Member), SHRI HON'BLE MANU KUMAR GIRI (Judicial Member)

IWA INDIA FOUNDATION,KOLLAM vs CIT EXEMPTION, KOCHI

DJ AMUSEMENTS,8/58 8/58 ,CHATHANKANDATH HOUSE vs INCOME TAX OFFICER, PALAKKAD

the first appellate authority constitutes a violation of the principles of natural justice.

THE OORAKAM SERVICE CO-OPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD-2, TIRUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI HON'BLE MANU KUMAR GIRI (Judicial Member)

ALLIANCE EDUCATIONAL FOUNDATION,PATHANAMTHITTA vs ITO, EXEMPTION WARD, ALAPPUZHA

the Ld. CIT(A). However, the learned CIT(A) dismissed the appeal of the assessee by holding that the appellant moved the rectification application before the JAO which was much beyond the expiry of 4 years from the end of the years in which intimation u/s 143(1) as well as the first rectification order u/s 154 were passed.

KADUKUTTY SERVICE CO-OP BANK LTD,THRISSUR vs ITO WARD 1(1), THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI HON'BLE MANU KUMAR GIRI (Judicial Member)

INCOME TAX OFFICER, ALUVA vs TACHETHU YOHANNAN JOSE, PATTIMATTOM

SHRI INTURI RAMA RAO (Accountant Member), SHRI HON'BLE MANU KUMAR GIRI (Judicial Member)

MIDHUN KRISHNAN,THIRUVANANTHAPURAM vs ITO WARD 1(2), THIRUVANANTHAPURAM

RAYMOL CHANDRATHIL BABU,ERNAKULAM vs ITO, NON CORPORATE WARD,-1 (4), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

MOUNT CARMEL CASHEWS,THALAVOOR PATHANAPURAM vs DEPUTY COMMISSIONER OF INCOME TAX NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

ARUVIPURAM SREE NARAYANA DHARMA PARIPALANA YOGAM,KOLLAM vs ITO,EXEMPTION WARD, KOLLAM

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

PUDUPPARIYARAM SERVICE CO OPERATIVE BANK LTD,PALAKKAD vs INCOME TAX OFFICER, PALAKAKD

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

INCOME TAX OFFICER, ALAPPUZHA vs HERCULES AUTOMOBILES INTERNATIONAL PRIVATE LIMITED, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

INCOME TAX OFFICER, ALAPPUZHA vs HERCULES AUTOMOBILES INTERNATIONAL PRIVATE LIMITED, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

PUTHIYAKAVU SERVICE COOPERATIVE BANK LTD,KOLLAM vs ITO, WARD-2,, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

PUTHIYAKAVU SERVICE COOPERATIVE BANK LTD,KOLLAM vs ITO, WARD-2, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

PUTHIYAKAVU SERVICE COOPERATIVE BANK LTD,KOLLAM vs ITO, WARD-2, ALAPPUZHA

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)

PUNNILATH MEERAS RASHEED,ERNAKULAM vs ITO,WARD 3, ALUVA

SHRI INTURI RAMA RAO (Accountant Member), SHRI MANU KUMAR GIRI (Judicial Member)