← All Benches
ITAT Cochin Bench
5,691 judgments
M/S.MAJ HOSPITAL,ERNAKULAM vs THE DCIT9EXEMPTION), KOCHI
ITA 499/COCH/2017[2011-12]Status: Disposed9/11/2018AY 2011-12
MR.THOMAS DANIEL,PATHANAMTHITTA vs THE ITO, WARD-4, THIRUVALLA
ITA 68/COCH/2018[2014-15]Status: Disposed9/11/2018AY 2014-15
MGM MUTHOOT MEDICAL CENTRE P. LTD,PATHANAMTHITTA vs THE DCIT,CIR-1, THIRUVALLA
ITA 428/COCH/2018[2014-15]Status: Disposed1/11/2018AY 2014-15
MUTHOOT HEALTH CARE,KOZHENCHERRY vs THE DCIT, CIR-1, THIRUVALLA
ITA 426/COCH/2018[2014-15]Status: Disposed1/11/2018AY 2014-15
THE ITO, WARD-2(3), TRIVANDRUM, TRIVANDRUM vs M/S.MUNDELA SERVICECO-OP BANK LTD, TRIVANDRUM
ITA 425/COCH/2018[2013-14]Status: Disposed1/11/2018AY 2013-14
THE ITO, WARD-2(3), TRIVANDRUM, TRIVANDRUM vs M/S.MUNDELA SERVICECO-OP BANK LTD, TRIVANDRUM
ITA 424/COCH/2018[2008-09]Status: Disposed1/11/2018AY 2008-09
KERALA STATE ELECTRICITY BOARD LTD,THIRUVANANTHAPURAM vs THE ACIT, CIR-1(1), TVM, TVM
ITA 30/COCH/2018[2009-10]Status: Disposed1/11/2018AY 2009-10
ACIT, TRIVANDRUM vs KERALA STATE ELECTRICITY BOARD, TRIVANDRUM
ITA 29/COCH/2018[2009-10]Status: Disposed1/11/2018AY 2009-10
CALICUT EDUCATIONTRUST, CALICUT vs THE ITO, WD-1, CALICUT
ITA 266/COCH/2018[2003-04]Status: Disposed30/10/2018AY 2003-04
THE ITO, WD-2(5), TVM, TVM vs THE CHIRAYINKEEZHU SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 421/COCH/2018[2015-16]Status: Disposed25/10/2018AY 2015-16
THE ITO, WD-2(5), TVM, TVM vs THE CHIRAYINKEEZHU SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 420/COCH/2018[2012-13]Status: Disposed25/10/2018AY 2012-13
THE ITO, WD-2(5), RG-2, TVM, TVM vs M/S.EDACKODU SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 419/COCH/2018[2015-16]Status: Disposed25/10/2018AY 2015-16
THE ITO, WD-2(5), RG-2, TVM, TVM vs M/S.EDACKODU SERVICE CO-OP BANK LTD, TRIVANDRUM
ITA 418/COCH/2018[2012-13]Status: Disposed25/10/2018AY 2012-13
MRS. ZOHRA ABOOBACKER SAIT,TRIVANDRUM vs THE ACIT, TRIVANDRUM
ITA 416/COCH/2018[2013-14]Status: Disposed25/10/2018AY 2013-14
M/S.THE MEENACHIL CO-OP AGRICUTURAL & RURAL DEV. BANK LTD,PALA, KOTTAYAM vs THE ITO, WD-4, KOTTAYAM, KOTTAYAM
ITA 270/COCH/2018[2011-12]Status: Disposed25/10/2018AY 2011-12
M/S.FORTUNE ELASTOMERS P. LTD,KOZHIKKODE vs THE ACIT,CIR-2(1), KOZHIKKODE, KOZHIKKODE
ITA 154/COCH/2018[2004-05]Status: Disposed25/10/2018AY 2004-05
M/S.ILAHIYA TRUST,MUVATTUPUZHA,ERNAKULAM vs THE ACIT,(EXEMPTION), KOCHI
ITA 313/COCH/2018[2012-13]Status: Disposed24/10/2018AY 2012-13
THE JT.REGISTRAR(FINANCE), UNIVERSITY OF KERALA,TRIVANDRUM vs THE DCIT(TDS), TRIVANDRUM
ITA 293/COCH/2018[2008-09]Status: Disposed24/10/2018AY 2008-09
M/S.NAVIGANT BPM (INDIA) P. LTD(EARLIER KNOWN AS REVENUE MED INDIA P. LTD),TRIVANDRUM vs THE ACIT, TRIVANDRUM
ITA 57/COCH/2016[2011-12]Status: Disposed23/10/2018AY 2011-12
SRI.GEORGE M.GEORGE,KOZHENCHERRY vs THE ACIT, CIR-1, THIRUVALLA, THIRUVALLA
ITA 396/COCH/2018[2011-12]Status: Disposed10/10/2018AY 2011-12