ITAT Cochin Bench
5,691 judgments
M/S.MPG HOTELS AND INFRASTRUCTURE VENTURES P. LTD,TRIVANDRUM vs THE ACIT, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
THE PAVARATTY SERVICE CO OPERATIVE BANK LTD NO 3918,PAVARATTY vs INCOME TAX OFFICER, GURUVAYUR, THRISSUR
IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K, JM ITA Nos. 448, 478 to 480/Coch/2025 Assessment Years : 2020-21, 2016-17 to 2018-19 The Pavaratty Service Co-op. Bank Ltd. No. 3918, Pavaratty, Thrissur, Kerara [PAN: AADAT 2483 J] VS. Income Tax Officer, Ward-2, Guruvayur Appellant by: Respondent by: Shri Ramdas M, CA Smt. Leena Lal, Sr. DR Date of Hearing: 04.08.2025 Date of Pronouncement: 08.08.2025 ORDER Per: Inturi
THE PAVARATTY SERVICE CO OPERATIVE BANK LTD NO 3918,PAVARATTY vs INCOME TAX OFFICER, GURUVAYUR, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
THE PAVARATTY SERVICE CO OPERATIVE BANK LTD NO 3918,PAVARATTY vs INCOME TAX OFFICER, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
THE PAVARATTY SERVICE CO OPERATIVE BANK LTD NO 3918,PAVARATTY vs INCOME TAX OFFICER, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
VERAMBALLY THAZHIKUNIYIL VINODAN,KOZHIKODE vs THE JOINT COMMISSIONER OF INCOME TAX, KOCHI
GURUVAYUR CO-OPERATIVE URBAN BANK LIMITED,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
GURUVAYUR CO-OPERATIVE URBAN BANK LIMITED,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
THE SOUTH INDIAN BANK LIMITED,THRISSUR vs DCIT, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CHRISTUDANAM YASSAYA,THIRUVANANTHAPURAM vs ITO, WARD 1(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CHRISTUDANAM YASSAYA,THIRUVANANTHAPURAM vs ITO, WARD 1(1), THIRUVANANTHAPURAM
CHRISTUDANAM YASSAYA,THIRUVANANTHAPURAM vs ITO, WARD 1(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CHRISTUDANAM YASSAYA,THIRUVANANTHAPURAM vs ITO, WARD 1(1), THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MONKOMBU AUNDI IYER EDUCATIONAL AND CHARITABLE TRUST,IDUKKI vs THE COMMISSIONER OF INCOME TAX EXEMPTION, KOCHI, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
THE KODUNGALLUR TOWN CO-OP BANK LTD,KODUNGALLUR vs ACIT, CIRCLE 2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PADINJARETHIL SHAMSUDHEEN,PALAKKAD vs ITO, WARD 2, PALAKKAD
PADINJARETHIL SHAMSUDHEEN,PALAKKAD vs ITO, WARD 2, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CHAKOLAS INTERFUN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PHARMACON,KOCHI vs DCIT,NON CORP, CIRCLE 1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
GIJU PURAPADATHIL MATHAI,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX CORP WARD 2(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
