← All Benches
ITAT Cochin Bench
5,691 judgments
CHINMAYA INTERNATIONAL FOUNDATION,KOCHI vs THE ACIT EXEMPTION CIRCLE, KOCHI
ITA 20/COCH/2022[2016-17]Status: Disposed30/6/2022AY 2016-17
KERALA GRAMIN BANK, HOSANGADI BRANCH,KASARAGOD vs ITO, WARD TDS, KANNUR, KANNUR
ITA 197/COCH/2022[2013-2014]Status: Disposed30/6/2022AY 2013-2014
KERALA GRAMIN BANK, CHERTHALA BRANCH,ALAPPUZHA vs ITO, WARD TDS, ALAPPUZHA, ALAPPUZHA
ITA 195/COCH/2022[2013-2014]Status: Disposed30/6/2022AY 2013-2014
CHINMAYA INTERNATIONAL FOUNDATION,KOCHI vs THE DCIT EXEMPTION CIRCLE, KOCHI
ITA 19/COCH/2022[2016-17]Status: Disposed30/6/2022AY 2016-17
KERALA GRAMIN BANK, MANNAR BRANCH,ALAPPUZHA vs ITO, WARD TDS, ALAPPUZHA, ALAPPUZHA
ITA 187/COCH/2022[2013-2014]Status: Disposed30/6/2022AY 2013-2014
KERALA GRAMIN BANK, PANAMARAM BRANCH,WAYANAD vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 182/COCH/2022[2013-2014]Status: Disposed30/6/2022AY 2013-2014
KERALA GRAMIN BANK, PANAMARAM BRANCH,WAYANAD vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 181/COCH/2022[2013-2014]Status: Disposed30/6/2022AY 2013-2014
KERALA GRAMIN BANK, PANAMARAM BRANCH,WAYANAD vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 180/COCH/2022[2013-2014]Status: Disposed30/6/2022AY 2013-2014
NUPAL REMEDIES PVT. LTD.,ERNAKULAM vs THE ITO, ERNAKULAM
ITA 18/COCH/2022[2019-20]Status: Disposed30/6/2022AY 2019-20
PADMANABHAN KRISHNAKUMAR,ERNAKULAM vs THE ITO, ERNAKULAM
ITA 17/COCH/2022[2019-20]Status: Disposed30/6/2022AY 2019-20
PADMANABHAN KRISHNAKUMAR,ERNAKULAM vs THE ITO, KOCHI
ITA 16/COCH/2022[2018-19]Status: Disposed30/6/2022AY 2018-19
LAKSHMI HOSPITAL,ERNAKULAM vs ACIT, NON CORPORATE CIRCLE - 1 (1), KOCHI
ITA 279/COCH/2021[2019-2020]Status: Disposed30/6/2022AY 2019-2020
GOVERNMENT MENTAL HOSPITAL,KUTHIRAVATTAM vs COMMISSIONER OF INCOME TAX, CPC (TDS), KOZHIKODE
ITA 278/COCH/2021[2013-2014]Status: Disposed30/6/2022AY 2013-2014
GOVERNMENT MENTAL HOSPITAL,KUTHIRAVATTAM vs COMMISSIONER OF INCOME TAX, CPC (TDS), KOZHIKODE
ITA 277/COCH/2021[2015-2016]Status: Disposed30/6/2022AY 2015-2016
GOVERNMENT MENTAL HOSPITAL,KUTHIRAVATTAM vs COMMISSIONER OF INCOME TAX, CPC (TDS), KOZHIKODE
ITA 276/COCH/2021[2013-2014]Status: Disposed30/6/2022AY 2013-2014
GOVERNMENT MENTAL HOSPITAL,KUTHIRAVATTAM vs COMMISSIONER OF INCOME TAX, CPC (TDS), KOZHIKODE
ITA 275/COCH/2021[2013-2014]Status: Disposed30/6/2022AY 2013-2014
CORPORATION ENGINEER LSGD,CALICUT vs ITO, KOZHIKKODE
ITA 219/COCH/2021[2015-16]Status: Disposed30/6/2022AY 2015-16
CORPORATION ENGINEER LSGD,CALICUT vs ITO, KOZHIKKODE
ITA 218/COCH/2021[2015-16]Status: Disposed30/6/2022AY 2015-16
ABDUL SALAM PAREETHUKUNJU,PUNALUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, KOLLAM, KOLLAM
ITA 197/COCH/2021[2017-2018]Status: Disposed30/6/2022AY 2017-2018
M/S. V.S. TIMBERS P. LTD,MUVATTUPUZHA vs THE ACIT, KOCHI
ITA 180/COCH/2021[2007-08]Status: Disposed30/6/2022AY 2007-08
