← All Benches
ITAT Cochin Bench
5,691 judgments
KERALA GRAMIN BANK, AMBALAVAYAL BRANCH,AMBALAVAYAL vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 486/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARIKKULAM BRANCH,ARIKKULAM vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 485/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARIKKULAM BRANCH,ARIKKULAM vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 484/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARIKKULAM BRANCH,ARIKKULAM vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 483/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARIKKULAM BRANCH,ARIKKULAM vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 482/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARIKKULAM BRANCH,ARIKKULAM vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 481/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARIKKULAM BRANCH,ARIKKULAM vs ITO, WARD TDS, KOZHIKODE, KOZHIKODE
ITA 480/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ARYANAD BRANCH,ARYANAD vs ITO, WARD TDS, TRIVANDRUM, THIRUVANANTHAPURAM
ITA 479/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
KERALA GRAMIN BANK, ALUR BRANCH,ALUR vs ITO, WARD TDS, THRISSUR, THRISSUR
ITA 475/COCH/2022[2013-2014]Status: Disposed25/7/2022AY 2013-2014
CENTRAL MEDICAL STORES,VALANCHERY vs THE ITO, TIRUR
ITA 97/COCH/2021[2014-15]Status: Disposed25/7/2022AY 2014-15
ATNK&K AREA ARMED FORCE S VETERANS CANTEEN (GOLDAN PALM CATEEN),PALAKKAD vs THE ITO, PALAKKAD
ITA 98/COCH/2022[2018-19]Status: Disposed1/7/2022AY 2018-19
INDIAN OVERSEAS BANK LTD,KOZHIKODE vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, KOZHIKODE
ITA 193/COCH/2021[2014-2015]Status: Disposed1/7/2022AY 2014-2015
INDIAN OVERSEAS BANK LTD,KOZHIKODE vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, KOZHIKODE
ITA 192/COCH/2021[2013-2014]Status: Disposed1/7/2022AY 2013-2014
INDIAN OVERSEAS BANK LTD,KOZHIKODE vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, KOZHIKODE
ITA 191/COCH/2021[2013-2014]Status: Disposed1/7/2022AY 2013-2014
THE MULIYAR SERVICE CO-OPERATIVE BANK LTD,KASARGOD vs THE ITO, KASARGOD
ITA 86/COCH/2022[2017-18]Status: Disposed30/6/2022AY 2017-18
K. THOMAS VARGHESE,PIRAVAM vs THE ACIT, ALUVA
ITA 83/COCH/2022[2011-12]Status: Disposed30/6/2022AY 2011-12
KOZHIKODE JILLA ELECTRICITY BOARD EMPLOYEES SAHAKARANA SANGAMA,KOZHIKODE vs THE ITO,WARD-1(2), KOZHIKODE
ITA 70/COCH/2022[2017-18]Status: Disposed30/6/2022AY 2017-18
KOZHIKODE JILLA ELECTRICITTY BOARD EMPLOYEES SAHAKARANA SANGAM,CALICUT vs THE ITO, KOZHIKODE
ITA 69/COCH/2022[2016-17]Status: Disposed30/6/2022AY 2016-17
THAMMANAM SERVICE CO-OPERATIVE SOCIETY,ERNAKULAM vs THE ITO, KOCHI
ITA 67/COCH/2022[2016-17]Status: Disposed30/6/2022AY 2016-17
M/S. PEOPLE DIAGNOSTIC SPECIALITY HOSPITAL LTD,CHAVARA vs ACIT, KOLLAM
ITA 6/COCH/2022[2015-2016]Status: Disposed30/6/2022AY 2015-2016
