← All Benches
ITAT Cochin Bench
5,691 judgments
THE FEDERAL BANK LTD,ALUVA vs THE ACIT, KOCHI
ITA 747/COCH/2019[2010-11]Status: Disposed12/12/2022AY 2010-11
THE FEDERAL BANK LTD,ALUVA vs THE ACIT, KOCHI
ITA 746/COCH/2019[2009-10]Status: Disposed12/12/2022AY 2009-10
THE FEDERAL BANK LTD,ALUVA vs THE ACIT, KOCHI
ITA 745/COCH/2019[2008-09]Status: Disposed12/12/2022AY 2008-09
PANJIKKAYIL CHERUVAI SUMESH GOVIND,KOZHIKODE vs THEACIT, KOZHIKODE
ITA 78/COCH/2022[2019-20]Status: Disposed30/11/2022AY 2019-20
PANJIKKAYIL CHERUVARI SUMESH GOVIND.,KOZHIKODE vs THE ACIT, KOZHIKODE
ITA 77/COCH/2022[2018-19]Status: Disposed30/11/2022AY 2018-19
S.V. PHARMACY AND NURSING HOME,ALUVA vs THE JCIT, ALUVA RANGE, ALUVA, ALUVA
ITA 696/COCH/2022[2007-2008]Status: Heard30/11/2022AY 2007-2008
HINDUSTAN LATEX FAMILY PLANNING PROMOTION TRUST,TRIVANDRUM vs ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION), TRIVANDRUM
ITA 674/COCH/2022[2019-2020]Status: Disposed30/11/2022AY 2019-2020
VAIKOM TALUK CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED K 951,VAIKOM vs COMMISSIONER OF INCOME TAX, WARD 5, KOTTAYAM, KOTTAYAM
ITA 598/COCH/2022[2018-2019]Status: Disposed30/11/2022AY 2018-2019
PANNIVIZHA SERVICE CO OPERATIVE BANK LTD.,ADOOR vs ITO WARD 2, KOLLAM, KOLLAM
ITA 421/COCH/2022[2017-2018]Status: Disposed30/11/2022AY 2017-2018
PERINGOTTUKURUSSI SERVICE CO-OPERATIVE BANK LTD,PALAKKAD vs THE ITO WARD-5, PALAKKAD
ITA 30/COCH/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
AIDED PRIMARY TEACHERS CO-OPERATIVE SOCIETY LTD,KOTTAYAM vs THE ITOWARD-1, KOTTAYAM
ITA 28/COCH/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
PANNIVIZHA SERVICE CO-OPERATIVE BANK,ADOOR vs ITO, KOLLAM
ITA 11/COCH/2022[2019-2020]Status: Disposed30/11/2022AY 2019-2020
CALICUT CITY SERVICE CO-OPERATIVE BANK LTD,CALICUT vs THE ITO WARD-1(1), KOZHIKODE
ITA 102/COCH/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
THE ACIT, THRISSUR vs M/S.T.N.AUTO & GENERAL ENGINEERING CO. P.LTD, WADAKKANCHERRY
ITA 31/COCH/2021[2007-08]Status: Disposed30/11/2022AY 2007-08
PREETHA S NAIR,KOLLAM vs ACIT, CIRCLE-1, KOLLAM
ITA 287/COCH/2021[2001-2002]Status: Disposed30/11/2022AY 2001-2002
ASIANET SATELLITE COMMUNICATIONS PRIVATE LIMITED,TRIVANDRUM vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 1 (1), TRIVANDRUM
ITA 199/COCH/2021[2014-2015]Status: Heard30/11/2022AY 2014-2015
M/S.LAN MARK SHOPS(INDIA) P. LTD,COCHIN vs THE ACIT, COCHIN
ITA 182/COCH/2021[2014-15]Status: Disposed30/11/2022AY 2014-15
NMG BANK EMPLOYEES CO-OP CREDIT SOCIETY,KANNUR vs THE ITO, KANNUR
ITA 120/COCH/2021[2017-18]Status: Disposed30/11/2022AY 2017-18
NMG BANK EMPLOYEES CO-OP CREDIT SOCIETY,KANNUR vs THE ITO, KANNUR
ITA 119/COCH/2021[2016-17]Status: Disposed30/11/2022AY 2016-17
GEOJITH FINANCIAL SREVICES LTD( FORMERLY GEOJITH BNP PARIBAS FINANCIAL SERVICES LTD,KOCHI vs ACIT, KOCHI
ITA 369/COCH/2020[2011-12]Status: Disposed30/11/2022AY 2011-12