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ITAT Cochin Bench

5,695 judgments

M/S AMBALAPARA SERVICE CO-OP BANK ,PALAKKAD vs ITO WARD 2, PALAKKAD

ITA 68/COCH/2023[2012-13]Status: Disposed30/4/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Smt. Kavitha Rajagopal (Judicial Member)

M/S AMBALAPARA SERVICE CO-OP BANK ,PALAKKAD vs ITO WARD 3, PALAKKAD

ITA 67/COCH/2023[2010-11]Status: Disposed30/4/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Smt. Kavitha Rajagopal (Judicial Member)

THE KADAVALUR SERVICE COOPERATIVE BANK LIMITED NO3821,THRISSUR vs THE INCOME TAX OFFICER, WARD 1, GURUVAYUR

ITA 637/COCH/2023[2008-09]Status: Disposed30/4/2024AY 2008-09

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

KOZHIKODE TOWN CO-OPERATIVE URBAN SOCIETY LIMITED,KOZHIKODE vs ITO, KOZHIKODE

ITA 484/COCH/2023[2016-17]Status: Heard30/4/2024AY 2016-17

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

PALLATHUKADAVIL IBRAHIMKUTTY ABDUL KABEER,ERNAKULAM vs THE PCIT KOCHI-1, KOCHI

ITA 428/COCH/2023[2018-19]Status: Disposed30/4/2024AY 2018-19

Shri Sanjay Arora, AccountantMemberand Ms. Kavitha Rajagopal, JudicialMember & SA No. 78/Coch/2023 (Assessment Year: 2018-19) Pallathukadavil Ibrahimkutty Abdul Kabeer 71, Pallathukadavil Kanjoor P.O., Ernakulam 682575 [PAN: AAOPI0584P] vs. Principal CIT – 1 C.R. Building, I.S. Press Road Kochi 682018

M/S AMBALAPARA SERVICE CO-OP BANK ,PALAKKAD vs ITO WARD 3, PALAKKAD

ITA 34/COCH/2023[2015-16]Status: Disposed30/4/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Smt. Kavitha Rajagopal (Judicial Member)

M/S SWAPNA ENTERPRISES,KANHANGAD vs JCIT CIRCLE 1, KANNUR

ITA 103/COCH/2023[2012-13]Status: Disposed30/4/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Shri Keshav Dubey (Judicial Member)

THE MARADY SERVICE CO-OP BANK LIMITED ,KOCHI vs ITO WARD 1, THODUPUZHA

ITA 931/COCH/2022[2011-12]Status: Heard30/4/2024AY 2011-12

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 351/COCH/2023[2018-19]Status: Disposed29/4/2024AY 2018-19

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 350/COCH/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 349/COCH/2023[2016-17]Status: Disposed29/4/2024AY 2016-17

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 348/COCH/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 347/COCH/2023[2014-15]Status: Disposed29/4/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 346/COCH/2023[2013-14]Status: Disposed29/4/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 345/COCH/2023[2012-13]Status: Disposed29/4/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 344/COCH/2023[2011-12]Status: Disposed29/4/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

SRI.PARAYARUKANDY VETTATH GANGADHARAN,CALICUT vs THE DCIT CIRCLE-1(1), CALICUT

ITA 158/COCH/2023[2008-09]Status: Disposed29/4/2024AY 2008-09

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

SRI.PARAYARUKANDY VETTATH GANGADHARAN,CALICUT vs THE DCIT CIRCLE-1(1), CALICUT

ITA 156/COCH/2023[2005-06]Status: Disposed29/4/2024AY 2005-06

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

MR.P.C.JOSE,,COCHIN vs DCIT, COCHIN

ITA 54/COCH/2012[2008-09]Status: Disposed23/4/2024AY 2008-09

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

DIADORA SHOES PVT LTD,CALICUT vs ACIT CIRCLE 2(1), CALICUT

ITA 92/COCH/2023[2014-15]Status: Disposed19/4/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Anil Kumar Dugar (Judicial Member)