← All Benches
ITAT Chennai Bench
24,548 judgments
ACIT, CHENNAI vs CLARION WIND FARM PVT. LTD., CHENNAI
ITA 37/CHNY/2017[2012-13]Status: Disposed26/6/2018AY 2012-13
DCIT CORPORATE CIRCLE 1(2), CHENNAI vs BHARATH WIND FARM LTD., CHENNAI
ITA 3026/CHNY/2017[2012-13]Status: Disposed26/6/2018AY 2012-13
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs FIXIT PVT. LTD., CHENNAI
ITA 2833/CHNY/2017[2001-02]Status: Disposed26/6/2018AY 2001-02
SUMATHI MANIVANNAN,VELLORE vs ITO WARD 2, VELLORE
ITA 2537/CHNY/2017[2013-14]Status: Disposed26/6/2018AY 2013-14
PRAKASH CHAND BOKARIA,CHENNAI vs ITO NON CORPORATE WARD 5(4), CHENNAI
ITA 2342/CHNY/2017[2013-14]Status: Disposed26/6/2018AY 2013-14
INDIA AGRO EXPORTS PVT LTD.,CHENNAI vs ITO, CHENNAI
ITA 1446/CHNY/2017[2006-07]Status: Disposed26/6/2018AY 2006-07
SRI RATHNAMAHAL JEWELLERS,COIMBATORE vs ITO, COIMBATORE
ITA 1388/CHNY/2017[2009-10]Status: Disposed26/6/2018AY 2009-10
ACIT, CHENNAI vs M/S. CLARION WIND FARM PVT. LTD., CHENNAI
ITA 3156/CHNY/2016[2011-12]Status: Disposed26/6/2018AY 2011-12
ACIT, CHENNAI vs M/S. BHARATH WIND FARM LTD., CHENNAI
ITA 3155/CHNY/2016[2011-12]Status: Disposed26/6/2018AY 2011-12
R. AMRITH KRISHNA,CHENNAI vs ACIT, CHENNAI
ITA 3027/CHNY/2016[2009-10]Status: Disposed26/6/2018AY 2009-10
ASHOK JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2991/CHNY/2017[2010-11]Status: Disposed25/6/2018AY 2010-11
SWAMINATHAN BALASUBRAMANI,CHENNAI vs ITO INTERNATIONAL TAXATION 2(2), CHENNAI
ITA 2803/CHNY/2017[2014-15]Status: Disposed25/6/2018AY 2014-15
GUDDI MAGRAJJI,CHENNAI vs ITO NON CORPORATE WARD 4(4), CHENNAI
ITA 2628/CHNY/2017[2010-11]Status: Disposed25/6/2018AY 2010-11
DCIT CORPORATE CIRCLE 3(1), CHENNAI vs TTK PROTECTIVE DEVICES LIMITED, CHENNAI
ITA 2405/CHNY/2017[2012-13]Status: Disposed25/6/2018AY 2012-13
MAHAVEER BABULAL JAIN,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE -5, CHENNAI
ITA 2275/CHNY/2017[2009-10]Status: Disposed25/6/2018AY 2009-10
MAHAVEER BABULAL JAIN,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE -5, CHENNAI
ITA 2274/CHNY/2017[2008-09]Status: Disposed25/6/2018AY 2008-09
ACIT, CORPORATE CIRCLE 3(1), CHENNAI vs TECHNO DOORS PRIVATE LTD, CHENNAI
ITA 16/CHNY/2018[2014-15]Status: Disposed22/6/2018AY 2014-15
DCIT, CHENNAI vs THE OFFICIAL LIQUIDATOR M/S. MASCON GLOBAL LTD. (IN LIQUIDATION), CHENNAI
ITA 634/CHNY/2017[2009-10]Status: Disposed22/6/2018AY 2009-10
DCIT, CHENNAI vs THE OFFICIAL LIQUIDATOR M/S. MASCON GLOBAL LTD. (IN LIQUIDATION), CHENNAI
ITA 633/CHNY/2017[2004-05]Status: Disposed22/6/2018AY 2004-05
DCIT, CHENNAI vs THE OFFICIAL LIQUIDATOR M/S. MASCON GLOBAL LTD. (IN LIQUIDATION), CHENNAI
ITA 632/CHNY/2017[2003-04]Status: Disposed22/6/2018AY 2003-04
