← All Benches
ITAT Chennai Bench
24,548 judgments
CHAITANYA BUILDERS & LEASING (P) LTD.,CHENNAI vs ITO NON CORPORATE WARD 5(2), COIMBATORE
ITA 1680/CHNY/2017[2011-12]Status: Disposed9/7/2018AY 2011-12
B.JAGADAMBIGAI,CHENNAI vs ITO, PONDICHERRY
ITA 1691/CHNY/2016[2007-08]Status: Disposed9/7/2018AY 2007-08
DDIT, CHENNAI vs M/S. PARAMASIVA NAIDU MUTHURVELRAJ EDUCATIONAL TRUST, CHENNAI
ITA 2005/CHNY/2012[2009-10]Status: Disposed9/7/2018AY 2009-10
M DIRAUVELU (HUF),WALAJAPET vs ITO, WARD-2, VELLORE
ITA 266/CHNY/2018[2012-13]Status: Disposed9/7/2018AY 2012-13
N.S.MOHAN,CHENNAI vs ITO, CHENNAI
ITA 2070/CHNY/2015[2009-10]Status: Disposed5/7/2018AY 2009-10
SUSHIL MOHAN,CHENNAI vs ITO, CHENNAI
ITA 1746/CHNY/2015[2009-10]Status: Disposed5/7/2018AY 2009-10
SAHIL SHYAM DUSEJA,CHENNAI vs ITO NON CORPORATE WARD 3(3), CHENNAI
ITA 545/CHNY/2018[2014-15]Status: Disposed4/7/2018AY 2014-15
THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,VIRUDHUNAGAR vs ACIT VIRUDHUNAGAR CIRCLE, VIRUDHUNAGAR
ITA 291/CHNY/2018[2014-15]Status: Disposed4/7/2018AY 2014-15
THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,VIRUDHUNAGAR vs ACIT VIRUDHUNAGAR CIRCLE, VIRUDHUNAGAR
ITA 288/CHNY/2018[2010-11]Status: Disposed4/7/2018AY 2010-11
THE VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,VIRUDHUNAGAR vs ACIT VIRUDHUNAGAR CIRCLE, VIRUDHUNAGAR
ITA 287/CHNY/2018[2009-10]Status: Disposed4/7/2018AY 2009-10
RAJESH SINGHVI & SONS (HUF),CHENNAI vs ITO NON CORPORATE WARD 6(1), CHENNAI
ITA 3076/CHNY/2017[2014-15]Status: Disposed4/7/2018AY 2014-15
CHENNAI CIVIL TECH RESEARCH FOUNDATION PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 1(3), CHENNAI
ITA 2974/CHNY/2017[2013-14]Status: Disposed4/7/2018AY 2013-14
DCIT CORPORATE CIRCLE 3(1), CHENNAI vs TRUE VALUE HOMES (INDIA) PVT LTD., CHENNAI
ITA 2404/CHNY/2017[2012-13]Status: Disposed4/7/2018AY 2012-13
KALA VIJAYAKUMAR,CHENNAI vs ACIT, NON CORPORATE CIRCLE 9, CHENNAI
ITA 51/CHNY/2018[2009-10]Status: Disposed3/7/2018AY 2009-10
ACIT CORPORATE CIRCLE 6(1), CHENNAI vs SABARI TMT KING PVT. LTD., CHENNAI
ITA 3135/CHNY/2017[2013-14]Status: Disposed3/7/2018AY 2013-14
DCIT EXEMPTIONS, COIMBATORE vs SAVEETHA INSTITUTE OF MEDICAL AND TECHNICAL SCIENCES, ERODE
ITA 2989/CHNY/2017[2012-13]Status: Disposed3/7/2018AY 2012-13
J.DEVARAJAN,CHENNAI vs DCIT BUSINESS CIRCLE III, CHENNAI
ITA 2975/CHNY/2017[2010-11]Status: Disposed3/7/2018AY 2010-11
G.SRINIVASAN,CHENNAI vs ITO, CHENNAI
ITA 296/CHNY/2017[2011-12]Status: Disposed3/7/2018AY 2011-12
S.MURALIDHARAN,CHENNAI vs ITO, CHENNAI
ITA 256/CHNY/2017[2011-12]Status: Disposed3/7/2018AY 2011-12
DCIT CORPORATE CIRCLE 4(1), CHENNAI vs MARINE CONTAINER SERVICES (SOUTH) PVT. LIMITED, CHENNAI
ITA 2507/CHNY/2017[2014-15]Status: Disposed3/7/2018AY 2014-15