← All Benches
ITAT Chennai Bench
24,548 judgments
DR. (LATE) S ASHOK REPRESENTED BY DR. ANISHA ASHOK LEGAL REPRESENTATIVE,CHENNAI vs ACIT NON CORP CIRCLE 1, CHENNAI
ITA 552/CHNY/2018[2006-07]Status: Disposed12/9/2018AY 2006-07
DR. (LATE) S ASHOK REPRESENTED BY DR. ANISHA ASHOK LEGAL REPRESENTATIVE,CHENNAI vs ACIT NON CORP CIRCLE 1, CHENNAI
ITA 551/CHNY/2018[2005-06]Status: Disposed12/9/2018AY 2005-06
R KARPAGAM,COIMBATORE vs ACIT NON CORP CIRCLE 2, COIMBATORE
ITA 550/CHNY/2018[2013-14]Status: Disposed12/9/2018AY 2013-14
ITO WARD 5, PONDICHERRY vs MS/ CENTRAL CO OP PROCESSING SUPPLY AND MARKETING SOCIETY LTD, PONDICHERY
ITA 418/CHNY/2018[2012-13]Status: Disposed12/9/2018AY 2012-13
M/S SG SNACKS INDIA PVT LTD,MADURAI vs ITO CORP WARD 3, MADURAI
ITA 412/CHNY/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
T.S.R.KHANNAIYANN,CHENNAI vs ACIT, COIMBATORE
ITA 257/CHNY/2018[2009-10]Status: Disposed12/9/2018AY 2009-10
T.S.R.KHANNAIYANN,CHENNAI vs ACIT, COIMBATORE
ITA 256/CHNY/2018[2007-08]Status: Disposed12/9/2018AY 2007-08
INDIA MOTOR PARTS AND ACESSORIES LIMITED,CHENNAI vs DCIT CPC, BENGALURU
ITA 1108/CHNY/2018[2015-16]Status: Disposed12/9/2018AY 2015-16
ANUJ SHYAM DUSEJA,CHENNAI vs ITO INTERNATIONAL TAXATION WARD 1(1), CHENNAI
ITA 1001/CHNY/2018[2014-15]Status: Disposed12/9/2018AY 2014-15
CHAIN SYS (INDIA) PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 791/CHNY/2017[2006-07]Status: Disposed12/9/2018AY 2006-07
RENAULT NISSAN TECHNOLOGY & BUSINESS CENRE INDIA PVT. LTD.,KANCHEEPURAM vs DCIT CORPORATE CIRCLE 5(1), CHENNAI
ITA 3193/CHNY/2017[2013-14]Status: Disposed12/9/2018AY 2013-14
SYED MUBARAK ALI,CHENNAI vs ACIT, CHENNAI
ITA 309/CHNY/2017[2009-10]Status: Disposed12/9/2018AY 2009-10
GE POWER CONVERSION INDIA PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 2(4) COMPANY RANGE 2, CHENNAI
ITA 3087/CHNY/2017[2013-14]Status: Disposed12/9/2018AY 2013-14
SIVASANKARAN UMA,PONDICHERRY vs DCIT PUDUCHERRY CIRCLE, PUDUCHERRY
ITA 2783/CHNY/2017[2013-14]Status: Disposed12/9/2018AY 2013-14
ROBOTIX LEARNING SOLUTIONS P LTD.,CHENNAI vs ITO CORPORATE WARD 5(3), CHENNAI
ITA 2669/CHNY/2017[2014-15]Status: Disposed12/9/2018AY 2014-15
NATESAN SYNCHROCONES PVT. LTD,CHENNAI vs ACIT, CORPORATE CIRCLE-4(4), CHENNAI
ITA 2211/CHNY/2017[2010-11]Status: Disposed12/9/2018AY 2010-11
DCIT, CHENNAI vs MOBIUS KNOWLEDGE SERVICES PVT. LTD., CHENNAI
ITA 3308/CHNY/2016[2008-09]Status: Disposed12/9/2018AY 2008-09
DCIT, TIRUPPUR vs N.SUNDARARAJ, TIRUPPUR
ITA 261/CHNY/2016[2011-12]Status: Disposed12/9/2018AY 2011-12
M/S. CAMICERIA APPARELS INDIA PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 93/CHNY/2014[2007-08]Status: Disposed12/9/2018AY 2007-08
URMILA HIRAWAT,CHENNAI vs ITO NON CORPORATE WARD 6(3), CHENNAI
ITA 912/CHNY/2018[2013-14]Status: Disposed11/9/2018AY 2013-14
