← All Benches
ITAT Chennai Bench
24,548 judgments
P.PREETHA,PUDUCHERRY vs ITO WARD 1, PUDUCHERRY
ITA 984/CHNY/2018[2012-13]Status: Disposed19/9/2018AY 2012-13
P.PREETHA,PUDUCHERRY vs ITO WARD 1, PUDUCHERRY
ITA 983/CHNY/2018[2011-12]Status: Disposed19/9/2018AY 2011-12
P.PREETHA,PUDUCHERRY vs ITO WARD 1, PUDUCHERRY
ITA 982/CHNY/2018[2010-11]Status: Disposed19/9/2018AY 2010-11
ACIT CIRCLE 1, SALEM vs GEETHA RAMAKRISHNA SPINNING MILLS PVT. LTD., SALEM
ITA 865/CHNY/2018[2008-09]Status: Disposed19/9/2018AY 2008-09
ASHOK LEYLAND LIMITED,CHENNAI vs DCIT COMPANY CIRCLE 1 (1), CHENNAI
ITA 837/CHNY/2018[2009-10]Status: Disposed19/9/2018AY 2009-10
ASHOK LEYLAND LIMITED,CHENNAI vs DCIT COMPANY CIRCLE 1 (1), CHENNAI
ITA 836/CHNY/2018[2008-09]Status: Disposed19/9/2018AY 2008-09
ASHOK LEYLAND LIMITED,CHENNAI vs DCIT COMPANY CIRCLE 1 (1), CHENNAI
ITA 835/CHNY/2018[2008-09]Status: Disposed19/9/2018AY 2008-09
ACIT CORPORATE CIRCLE 5 (2), CHENNNAI vs M/S PVP GLOBAL VENTURES PRIVATE LIMITED, CHENNAI
ITA 594/CHNY/2018[2014-15]Status: Disposed19/9/2018AY 2014-15
ACIT CORPORATE CIRCLE 5(2), CHENNAI vs M/S PVP VENTURES LTD, CHENNAI
ITA 593/CHNY/2018[2014-15]Status: Disposed19/9/2018AY 2014-15
SHRI. AKSHAY DUGAR,CHENNAI vs ITO NON CORP WARD 3 (1), CHENNAI
ITA 488/CHNY/2018[2013-14]Status: Disposed19/9/2018AY 2013-14
A RM. RAMANATHAN,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX NON CORPORATE CIRCLE 6 (1), CHENNAI
ITA 443/CHNY/2018[2007-08]Status: Disposed19/9/2018AY 2007-08
OKS PREPRESS SERVICES PVT LTD,CHENNAI vs DCIT, CORPORATE CIRCLE 5(1), CHENNAI
ITA 212/CHNY/2018[2009-10]Status: Disposed19/9/2018AY 2009-10
MOTHERS COMMERCE COMPANY PVT LTD.,PUSDUCHERRY vs ITO WARD 1, PONDICHERRY
ITA 1351/CHNY/2018[2014-15]Status: Disposed19/9/2018AY 2014-15
DEEPAK BHATTAD HUF,CHENNAI vs ITO NON CORPORATE WARD 11(3), CHENNAI
ITA 1287/CHNY/2018[2014-15]Status: Disposed19/9/2018AY 2014-15
ACIT TRUST CENTRAL CIRCLE 2 (4) INVESTIGATION WING, CHENNAI vs DR DHARMAMBAL NAMASIVAYAM, CHENNAI
ITA 1123/CHNY/2018[2006-07]Status: Disposed19/9/2018AY 2006-07
ACIT TRUST CENTRAL CIRCLE 2 (4) INVESTIGATION WING, CHENNAI vs DR DHARMAMBAL NAMASIVAYAM, CHENNAI
ITA 1122/CHNY/2018[2004-05]Status: Disposed19/9/2018AY 2004-05
ACIT TRUST CENTRAL CIRCLE 2 (4) INVESTIGATION WING, CHENNAI vs DR DHARMAMBAL NAMASIVAYAM, CHENNAI
ITA 1121/CHNY/2018[2003-04]Status: Disposed19/9/2018AY 2003-04
ACIT TRUST CENTRAL CIRCLE 2 (4) INVESTIGATION WING, CHENNAI vs DR DHARMAMBAL NAMASIVAYAM, CHENNAI
ITA 1120/CHNY/2018[2002-03]Status: Disposed19/9/2018AY 2002-03
SRINIVASAMURTHI MATHANGI,CHENNAI vs ITO, NON CORPORATE WARD 1(3), CHENNAI
ITA 107/CHNY/2018[2014-15]Status: Disposed19/9/2018AY 2014-15
THE KANYAKUMARI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,KANYAKUMARI vs ACIT CIRCLE 1, NAGERCOIL
ITA 3074/CHNY/2017[2014-15]Status: Disposed19/9/2018AY 2014-15
