← All Benches

ITAT Chennai Bench

24,566 judgments

DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 6 (2), CHENNAI vs M/S SOLARWINDS INDIA PRIVATE LIMITED, CHENNAI

ITA 428/CHNY/2018[2014-15]Status: Disposed16/11/2018AY 2014-15

S.P GANESAN,CHENNAI vs ACIT, NON CORPORATE CIRCLE 10(1), CHENNAI

ITA 389/CHNY/2018[2011-12]Status: Disposed16/11/2018AY 2011-12

D DHANAMMAL,CHENNAI vs ITO, NON CORPORATE WARD 22(1), CHENNAI

ITA 78/CHNY/2018[2009-10]Status: Disposed15/11/2018AY 2009-10

D NANDAKUMAR,CHENNAI vs ITO WARD 1(3), CHENNAI

ITA 76/CHNY/2018[2009-10]Status: Disposed15/11/2018AY 2009-10

DURAIRAJ BABU,CHENNAI vs ITO, NON CORPORATE WARD 22(1), CHENNAI

ITA 75/CHNY/2018[2009-10]Status: Disposed15/11/2018AY 2009-10

T vs SHRIRAM GROWTH FUND,CHENNAI

ITA 347/CHNY/2018[2014-15]Status: Disposed15/11/2018AY 2014-15

T vs SHRIRAM GROWTH FUND,CHENNAI

ITA 346/CHNY/2018[2013-14]Status: Disposed15/11/2018AY 2013-14

T vs SHRIRAM GROWTH FUND,CHENNAI

ITA 345/CHNY/2018[2012-13]Status: Disposed15/11/2018AY 2012-13

T vs SHRIRAM GROWTH FUND,CHENNAI

ITA 344/CHNY/2018[2011-12]Status: Disposed15/11/2018AY 2011-12

SAKTHI SUGARS LIMITED,COIMBATORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE

ITA 2143/CHNY/2018[2009-10]Status: Disposed15/11/2018AY 2009-10

R.P.DARMALINGAM,CHENNAI vs ACIT CENTRAL CIRCLE 2(2), CHENNAI

ITA 1846/CHNY/2018[2012-13]Status: Disposed15/11/2018AY 2012-13

CITY UNION BANK LIMITED,KUMBAKONAM vs ACIT CIRCLE 1, KUMBAKONAM

ITA 1789/CHNY/2018[2010-11]Status: Disposed15/11/2018AY 2010-11

ITO, ERODE vs M/S. GREENBAY FOODS PRODUCTS (P) LTD., ERODE

ITA 2817/CHNY/2016[2012-13]Status: Disposed15/11/2018AY 2012-13

ITO, ERODE vs M/S. GREENBAY FOODS PRODUCTS (P) LTD., ERODE

ITA 2816/CHNY/2016[2012-13]Status: Disposed15/11/2018AY 2012-13

ROTORK CONTRLS INDIA PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 5(2), CHENNAI

ITA 122/CHNY/2018[2012-13]Status: Disposed14/11/2018AY 2012-13

ITO NON CORPORATE WARD 14(5), CHENNAI vs RASMITA NAIK, CHENNAI

ITA 1059/CHNY/2018[2012-13]Status: Disposed14/11/2018AY 2012-13

NANDA KUMARI,CHENNAI vs ITO NON CORPORATE WARD 1(4), CHENNAI

ITA 3065/CHNY/2017[2012-13]Status: Disposed14/11/2018AY 2012-13

NANDA KUMARI,CHENNAI vs ITO NON CORPORATE WARD 1(4), CHENNAI

ITA 3064/CHNY/2017[2011-12]Status: Disposed14/11/2018AY 2011-12

NANDA KUMARI,CHENNAI vs ITO NON CORPORATE WARD 1(4), CHENNAI

ITA 3063/CHNY/2017[2010-11]Status: Disposed14/11/2018AY 2010-11

NANDA KUMARI,CHENNAI vs ITO NON CORPORATE WARD 1(4), CHENNAI

ITA 2927/CHNY/2017[2013-14]Status: Disposed14/11/2018AY 2013-14