← All Benches
ITAT Chennai Bench
24,566 judgments
UTE DESALADORA CHENNAI OPERACION Y MANTENIMIENTO,CHENNAI vs DCIT, CHENNAI
ITA 907/CHNY/2015[2011-12]Status: Disposed30/11/2018AY 2011-12
DOLLARS & POUNDS,CHENNAI vs ACIT CPC TDS, GHAZIABAD
ITA 2015/CHNY/2018[2013-14(Q2)-24Q]Status: Disposed30/11/2018
DCIT CORPORATE CIRCLE 4(1), CHENNAI vs MIRA ORGANICS AND CHEMICALS PVT. LTD., CHENNAI
ITA 1029/CHNY/2018[2014-15]Status: Disposed30/11/2018AY 2014-15
ACIT CENTRAL CIRCLE 1(1), CHENNAI vs PPN POWER GENERATING COMPANY LTD., CHENNAI
ITA 2129/CHNY/2018[2005-06]Status: Disposed29/11/2018AY 2005-06
BHAGAWAN DAS DHANANJAYA DAS,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI
ITA 1284/CHNY/2018[2012-13]Status: Disposed29/11/2018AY 2012-13
SHASHABINDU DAS,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI
ITA 1282/CHNY/2018[2012-13]Status: Disposed29/11/2018AY 2012-13
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2110/CHNY/2018[2015-16(Q4)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2109/CHNY/2018[2015-16(Q3)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2108/CHNY/2018[2015-16(Q2)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2107/CHNY/2018[2015-17(Q1)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2106/CHNY/2018[2014-15(Q4)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2105/CHNY/2018[2014-15(Q3)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2104/CHNY/2018[2014-15(Q2)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2103/CHNY/2018[2014-15(Q1)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2102/CHNY/2018[2013-17(Q4)]Status: Disposed28/11/2018
ANIL BOHRA,CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2101/CHNY/2018[2013-17(Q3)]Status: Disposed28/11/2018
ACIT CORPORATE CIRCLE 6(2), CHENNAI vs SUGUNAKARA REDDY, CHENNAI
ITA 2078/CHNY/2018[2012-13]Status: Disposed28/11/2018AY 2012-13
KRISHNA DEVI AGARWAL,CHENNAI vs ITO NON CORPORATE WARD 10(3), CHENNAI
ITA 1412/CHNY/2018[2014-15]Status: Disposed28/11/2018AY 2014-15
ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TERUMO CORPORATION CHENNAI BRANCH, CHENNAI
ITA 987/CHNY/2018[2013-14]Status: Disposed27/11/2018AY 2013-14
ACIT CIRCLE 1, SALEM vs M/S TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD, SALEM
ITA 484/CHNY/2018[2007-08]Status: Disposed27/11/2018AY 2007-08