← All Benches
ITAT Chennai Bench
24,667 judgments
SNEHALATHA BOHRA,CHENNAI vs ITO NON CORPORATE WARD 6(3), CHENNAI
ITA 2931/CHNY/2018[2014-15]Status: Disposed1/8/2019AY 2014-15
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2847/CHNY/2018[2015-16]Status: Disposed1/8/2019AY 2015-16
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2846/CHNY/2018[2014-15]Status: Disposed1/8/2019AY 2014-15
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2845/CHNY/2018[2013-14]Status: Disposed1/8/2019AY 2013-14
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2844/CHNY/2018[2012-13]Status: Disposed1/8/2019AY 2012-13
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2843/CHNY/2018[2011-12]Status: Disposed1/8/2019AY 2011-12
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2842/CHNY/2018[2010-11]Status: Disposed1/8/2019AY 2010-11
J.DINAKARAN,CHENNAI vs ACIT CENTRAL CIRCLE 3(2), CHENNAI
ITA 2841/CHNY/2018[2009-10]Status: Disposed1/8/2019AY 2009-10
VANITA JAIN,CHENNAI vs ITO NON CORPORATE WARD 6(4), CHENNAI
ITA 2500/CHNY/2018[2011-12]Status: Disposed1/8/2019AY 2011-12
VANITA JAIN,CHENNAI vs ITO NON CORPORATE WARD 6(4), CHENNAI
ITA 2499/CHNY/2018[2010-11]Status: Disposed1/8/2019AY 2010-11
RELIASOFT INDIA PVT. LTD.,CHENNAI vs DCIT INTERNATIONAL TAXATION 2(1), CHENNAI
ITA 2497/CHNY/2018[2010-11]Status: Disposed1/8/2019AY 2010-11
MEDALL HEALTH CARE PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 4(1), CHENNAI
ITA 2383/CHNY/2018[2015-16]Status: Disposed1/8/2019AY 2015-16
ROHINI HOTEL (MADRAS) PVT. LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 5(4), CHENNAI
ITA 1842/CHNY/2018[2008-09]Status: Disposed1/8/2019AY 2008-09
ROHINI HOTEL (MADRAS) PVT. LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 5(4), CHENNAI
ITA 1841/CHNY/2018[2005-06]Status: Disposed1/8/2019AY 2005-06
ARIEF NAGOOR ARIEF,CHENNAI vs DCIT NON CORP CIRCLE 11, CHENNAI
ITA 1261/CHNY/2018[2013-14]Status: Disposed1/8/2019AY 2013-14
RESPLENDA EXPRESSIONS PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(4), CHENNAI
ITA 2937/CHNY/2017[2009-10]Status: Disposed1/8/2019AY 2009-10
RESPLENDA EXPRESSIONS PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(4), CHENNAI
ITA 2936/CHNY/2017[2008-09]Status: Disposed1/8/2019AY 2008-09
RESPLENDA EXPRESSIONS PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(4), CHENNAI
ITA 2935/CHNY/2017[2008-09]Status: Disposed1/8/2019AY 2008-09
ACIT CORPORATE CIRCLE 5(2), CHENNAI vs ROHINI HOTELS (MADRAS) PVT. LTD., CHENNAI
ITA 1687/CHNY/2017[2007-08]Status: Disposed1/8/2019AY 2007-08
ACIT CORPORATE CIRCLE 5(2), CHENNAI vs ROHINI HOTELS (MADRAS) PVT. LTD., CHENNAI
ITA 1627/CHNY/2017[2006-07]Status: Disposed1/8/2019AY 2006-07