← All Benches

ITAT Chennai Bench

24,667 judgments

REGALIAA REALTY LIMITED, (FORMERLY KNOWN AS,CHENNAI vs DCIT, CC- 5(1), CHENNAI

ITA 1797/CHNY/2019[2012-13]Status: Disposed27/8/2019AY 2012-13

REGALIAA REALTY LIMITED, (FORMERLY KNOWN AS,CHENNAI vs DCIT, CC- 5(1), CHENNAI

ITA 1796/CHNY/2019[2011-12]Status: Disposed27/8/2019AY 2011-12

REGALIAA REALTY LIMITED, (FORMERLY KNOWN AS,CHENNAI vs DCIT, CC- 5(1), CHENNAI

ITA 1795/CHNY/2019[2010-11]Status: Disposed27/8/2019AY 2010-11

REGALIAA REALTY LIMITED, (FORMERLY KNOWN AS,CHENNAI vs DCIT, CC- 5(1), CHENNAI

ITA 1794/CHNY/2019[2009-10]Status: Disposed27/8/2019AY 2009-10

URBAN CODE ARCHITECTURAL WORKS PVT LTD.,CHENNAI vs ITO CORPORATE WARD 3(3), CHENNAI

ITA 1195/CHNY/2019[2015-16]Status: Disposed27/8/2019AY 2015-16

KIRTI KUMAR JAIN,CHENNAI vs DCIT, NCC-10, CHENNAI

ITA 3302/CHNY/2018[2013-14]Status: Disposed27/8/2019AY 2013-14

ASAP INFOSYSTEMS PVT LTD.,CHENNAI vs DCIT, CHENNAI

ITA 3230/CHNY/2018[2014-15]Status: Disposed27/8/2019AY 2014-15

ASAP INFOSYSTEMS PVT LTD.,CHENNAI vs DCIT, CHENNAI

ITA 3229/CHNY/2018[2007-08]Status: Disposed27/8/2019AY 2007-08

NATESA GOUNDER PONNUSAMY,ERODE vs ITO, WARD-1(2), ERODE

ITA 3208/CHNY/2018[2015-16]Status: Disposed27/8/2019AY 2015-16

LATE. NAVRATAN LAL BAID REP BY L/H SMT. KAMALA DEVI BAID,CHENNAI vs ITO NON CORPORATE WARD 5(2), CHENNAI

ITA 1855/CHNY/2018[2011-12]Status: Disposed27/8/2019AY 2011-12

DCIT CORPORATE CIRCLE 2 (1), CHENNAI vs MS/ ENMAS GB POWER SYSTEMS PROJECTS LTD, CHENNAI

ITA 1437/CHNY/2018[2013-14]Status: Disposed27/8/2019AY 2013-14

ACIT CENTRAL CIRCLE 3(2), CHENNAI vs CMG STEELS PVT. LTD., CHENNAI

ITA 1987/CHNY/2017[2013-14]Status: Disposed27/8/2019AY 2013-14

ACIT CENTRAL CIRCLE 3(2), CHENNAI vs CMG STEELS PVT. LTD., CHENNAI

ITA 1986/CHNY/2017[2012-13]Status: Disposed27/8/2019AY 2012-13

ACIT CENTRAL CIRCLE 3(2), CHENNAI vs PAWAN KUMAR GOYAL, CHENNAI

ITA 1984/CHNY/2017[2011-12]Status: Disposed27/8/2019AY 2011-12

ACIT CENTRAL CIRCLE 3(2), CHENNAI vs PAWAN KUMAR GOYAL, CHENNAI

ITA 1983/CHNY/2017[2010-11]Status: Disposed27/8/2019AY 2010-11

ACIT CORPORATE CIRCLE 6(1)(I/C), CHENNAI vs SHRIRAM CHITS TAMILNADU PVT LTD., CHENNAI

ITA 810/CHNY/2019[2014-15]Status: Disposed26/8/2019AY 2014-15

ACIT, CENTRAL CIRCLE-3(4), CHENNAI vs M SUKUMAR REDDY, CHENNAI

ITA 73/CHNY/2019[2010-11]Status: Disposed26/8/2019AY 2010-11

ACIT, CENTRAL CIRCLE-3(4), CHENNAI vs M SUKUMAR REDDY, CHENNAI

ITA 72/CHNY/2019[2009-10]Status: Disposed26/8/2019AY 2009-10

WIRECARD INDIA PVT LTD,CHENNAI vs ACIT, CORP CIR-3(2), CHENNAI

ITA 201/CHNY/2019[2015-16]Status: Disposed26/8/2019AY 2015-16

DCIT CORPORATE CIRCLE 2, COIMBATORE vs BANNARI AMMAN SPINNING MILLS LTD., COIMBATORE

ITA 1638/CHNY/2019[2011-12]Status: Disposed26/8/2019AY 2011-12