← All Benches
ITAT Chennai Bench
24,667 judgments
TRITON HEALTH CARE PRIVATE LIMITED,CHENNAI vs ITO CORPORATE WARD 3(2), CHENNAI
ITA 281/CHNY/2019[2014-15]Status: Disposed3/9/2019AY 2014-15
R GANESAN,NAMAKKAL vs ITO, WARD 1(1), NAMAKKAL
ITA 208/CHNY/2019[1999-2000]Status: Disposed3/9/2019AY 1999-2000
VINOD KUMAR,CHENNAI vs ITO NON CORPORATE WARD 6(4), CHENNAI
ITA 206/CHNY/2019[2015-16]Status: Disposed3/9/2019AY 2015-16
DCIT (EXEMPTIONS), CHENNAI vs INTERNATIONAL INSTITUTE OF BIO-TECHNOLOGY & TOXICOLOGY, CHENNAI
ITA 1835/CHNY/2019[2015-16]Status: Disposed3/9/2019AY 2015-16
DCIT (EXEMPTIONS), CHENNAI vs INTERNATIONAL INSTITUTE OF BIO-TECHNOLOGY & TOXICOLOGY, CHENNAI
ITA 1834/CHNY/2019[2011-12]Status: Disposed3/9/2019AY 2011-12
DCIT (EXEMPTIONS), CHENNAI vs INTERNATIONAL INSTITUTE OF BIO-TECHNOLOGY & TOXICOLOGY, CHENNAI
ITA 1833/CHNY/2019[2010-11]Status: Disposed3/9/2019AY 2010-11
ACIT CENTRAL CIRCLE 3(1), CHENNAI vs KAIVALLYA ENTERTAINMENT (P) LTD., CHENNAI
ITA 1832/CHNY/2019[2008-09]Status: Disposed3/9/2019AY 2008-09
ITO, WARD-1, THANJAVUR vs NEW BOSE BOTTLE COMPANY, THANJAVUR
ITA 163/CHNY/2019[2014-15]Status: Disposed3/9/2019AY 2014-15
ITO, WARD-1, THANJAVUR vs NEW BOSE BOTTLE COMPANY, THANJAVUR
ITA 162/CHNY/2019[2013-14]Status: Disposed3/9/2019AY 2013-14
M.SUNDARAVARATHAN,CHENNAI vs ITO NON CORPORATE WARD 1(4), CHENNAI
ITA 1486/CHNY/2019[2009-10]Status: Disposed3/9/2019AY 2009-10
NIDUS ADVERTISING AND MARKETING PVT LTD,CHENNAI vs ITO, CORPORATE WARD -4(2), CHENNAI
ITA 99/CHNY/2018[2013-14]Status: Disposed3/9/2019AY 2013-14
ACIT NON CORPORATE CIRCLE 1, COIMBATORE vs P.ELANGO, COIMBATORE
ITA 773/CHNY/2018[2010-11]Status: Disposed3/9/2019AY 2010-11
VACHA FINE ARTS,CHENNAI vs ACIT NON CORPORATE CIRCLE 9, CHENNAI
ITA 729/CHNY/2018[2012-13]Status: Disposed3/9/2019AY 2012-13
ACIT, CHENNAI vs BUZZWORKS BUSINESS SERVICES PVT. LTD., CHENNAI
ITA 3226/CHNY/2018[2014-15]Status: Disposed3/9/2019AY 2014-15
ACIT, CHENNAI vs BUZZWORKS BUSINESS SERVICES PVT. LTD., CHENNAI
ITA 3225/CHNY/2018[2013-14]Status: Disposed3/9/2019AY 2013-14
DCIT, CORPORATE CIRCLE 6(2), CHENNAI vs SIVA INDUSTRIES & HOLDING LTD.(FORMERLY KNOWN AS P.S REALTY PVT LTD), CHENNAI
ITA 318/CHNY/2018[2010-11]Status: Disposed3/9/2019AY 2010-11
NAMITA FOMRA,CHENNAI vs ITO NON CORPORATE WARD 5(2), CHENNAI
ITA 2924/CHNY/2018[2011-12]Status: Disposed3/9/2019AY 2011-12
BIPIN KHEMCHANJI JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(5), CHENNAI
ITA 2802/CHNY/2018[2011-12]Status: Disposed3/9/2019AY 2011-12
ACIT CENTRAL CIRCLE 3(1), CHENNAI vs DR. MADAN MOHAN REDDY, CHENNAI
ITA 2713/CHNY/2018[2016-17]Status: Disposed3/9/2019AY 2016-17
ACIT CENTRAL CIRCLE 3(1), CHENNAI vs DR. MADAN MOHAN REDDY, CHENNAI
ITA 2712/CHNY/2018[2015-16]Status: Disposed3/9/2019AY 2015-16
