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ITAT Chennai Bench

24,667 judgments

DCIT CORPORATE CIRCLE 1, COIMBATORE vs BANNARI AMMAN SUGARS LTD., COIMBATORE

ITA 1627/CHNY/2019[2009-10]Status: Disposed19/9/2019AY 2009-10

M.SHANMUGAM,SALEM vs ITO WARD 2(1), SALEM

ITA 3505/CHNY/2018[2013-14]Status: Disposed19/9/2019AY 2013-14

ITO (EXEMPTIONS), WARD-1, CHENNAI vs MADRAS MOTOR SPORTS CLUB, CHENNAI

ITA 3164/CHNY/2018[2014-15]Status: Disposed19/9/2019AY 2014-15

ITO (EXEMPTIONS), WARD-1, CHENNAI vs MADRAS MOTOR SPORTS CLUB, CHENNAI

ITA 3163/CHNY/2018[2013-14]Status: Disposed19/9/2019AY 2013-14

ITO (EXEMPTIONS), WARD-1, CHENNAI vs MADRAS MOTOR SPORTS CLUB, CHENNAI

ITA 3162/CHNY/2018[2012-13]Status: Disposed19/9/2019AY 2012-13

ITO (EXEMPTIONS), WARD-1, CHENNAI vs MADRAS MOTOR SPORTS CLUB, CHENNAI

ITA 3161/CHNY/2018[2011-12]Status: Disposed19/9/2019AY 2011-12

ITO (EXEMPTIONS), WARD-1, CHENNAI vs MADRAS MOTOR SPORTS CLUB, CHENNAI

ITA 3160/CHNY/2018[2010-11]Status: Disposed19/9/2019AY 2010-11

DCIT CORPORATE CIRCLE 1(1), CHENNAI vs ARGUS COSMETICS PVT. LTD., CHENNAI

ITA 2588/CHNY/2018[2014-15]Status: Disposed19/9/2019AY 2014-15

ITO NON CORPORATE WARD 14(1), CHENNAI vs SAMANVITHA CONSTRUCION, CHENNAI

ITA 1389/CHNY/2018[2010-11]Status: Disposed19/9/2019AY 2010-11

ITO NON CORPORATE WARD 14(1), CHENNAI vs SAMANVITHA CONSTRUCION, CHENNAI

ITA 1388/CHNY/2018[2009-10]Status: Disposed19/9/2019AY 2009-10

BUTTERFLY MARKETING PVT. LTD. (BY SUCCESSOR V.M. CHETTIAR & SONS INDIA P. LTD.),KANCHEEPURAM vs DCIT, CHENNAI

ITA 3079/CHNY/2016[2012-13]Status: Disposed19/9/2019AY 2012-13

A.R.REAL ESTATE DEVELOPERS P LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 1(1), CHENNAI

ITA 804/CHNY/2019[2014-15]Status: Disposed18/9/2019AY 2014-15

DCIT, CORPORATE CIRCLE 3(1), CHENNAI vs TAMIL NADU SUGAR CORPORATION LTD, CHENNAI

ITA 1652/CHNY/2019[2013-14]Status: Disposed18/9/2019AY 2013-14

DCIT, CORPORATE CIRCLE 3(1), CHENNAI vs TAMIL NADU SUGAR CORPORATION LTD, CHENNAI

ITA 1651/CHNY/2019[2012-13]Status: Disposed18/9/2019AY 2012-13

SURESH KUMAR JAIN,CHENNAI vs DCIT CORPORATE CIRCLE 3(2), CHENNAI

ITA 1411/CHNY/2019[2012-13]Status: Disposed18/9/2019AY 2012-13

SURESH KUMAR JAIN,CHENNAI vs DCIT CORPORATE CIRCLE 3(2), CHENNAI

ITA 1410/CHNY/2019[2011-12]Status: Disposed18/9/2019AY 2011-12

SURESH KUMAR JAIN,CHENNAI vs DCIT CORPORATE CIRCLE 3(2), CHENNAI

ITA 1409/CHNY/2019[2010-11]Status: Disposed18/9/2019AY 2010-11

P.RAMALINGAM,NAMAKKAL vs ITO WARD 2, NAMAKKAL

ITA 1326/CHNY/2019[2010-11]Status: Disposed18/9/2019AY 2010-11

ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TAMIL NADU ELECTRICITY BOARD, CHENNAI

ITA 3064/CHNY/2018[2013-14]Status: Disposed18/9/2019AY 2013-14

ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TAMIL NADU ELECTRICITY BOARD, CHENNAI

ITA 3059/CHNY/2018[2008-09]Status: Disposed18/9/2019AY 2008-09