← All Benches
ITAT Chennai Bench
24,667 judgments
S.SATHYARAJ,CHENNAI vs ITO NON CORPORATE CIRCLE 3(1), CHENNAI
ITA 1220/CHNY/2019[2014-15]Status: Disposed4/10/2019AY 2014-15
S.SATHYARAJ,CHENNAI vs ITO NON CORPORATE CIRCLE 3(1), CHENNAI
ITA 1219/CHNY/2019[2009-10]Status: Disposed4/10/2019AY 2009-10
SHREE CHANDRA PRABHUJI MAHARAJ JUNA JAIN MANDIR TRUST,CHENNAI vs ITO (EXEMPTIONS) WARD 2, CHENNAI
ITA 2583/CHNY/2018[-]Status: Disposed4/10/2019
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs ISP INFRASTRUCTURE PVT. LTD., CHENNAI
ITA 1653/CHNY/2018[2014-15]Status: Disposed4/10/2019AY 2014-15
SHI vs U CANADIAN CLEAR WATERS LTD.,CHENNAI
ITA 797/CHNY/2019[2014-15]Status: Disposed3/10/2019AY 2014-15
R.DORAIRAJ,CUDDALORE vs ACIT CUDDALORE CIRCLE, CUDDALORE
ITA 640/CHNY/2019[2015-16]Status: Disposed3/10/2019AY 2015-16
ASTON POWER AND STEEL PVT LTD.,CHENNAI vs ITO CORPORATE WARD 1(1), CHENNAI
ITA 1230/CHNY/2019[2015-16]Status: Disposed3/10/2019AY 2015-16
P.RAJAMANICKAM,NAMAKKAL vs ITO WARD 3, NAMAKKAL
ITA 1225/CHNY/2019[2009-10]Status: Disposed3/10/2019AY 2009-10
DCIT LARGE TAX PAYER UNIT 1, CHENNAI vs M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED, CHENNAI
ITA 468/CHNY/2018[2014-15]Status: Disposed3/10/2019AY 2014-15
DCIT LARGE TAX PAYER UNIT 1, CHENNAI vs M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED, CHENNAI
ITA 467/CHNY/2018[2013-14]Status: Disposed3/10/2019AY 2013-14
DCIT LARGE TAX PAYER UNIT 1, CHENNAI vs M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED, CHENNAI
ITA 466/CHNY/2018[2012-13]Status: Disposed3/10/2019AY 2012-13
DCIT LARGE TAX PAYER UNIT 1, CHENNAI vs M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED, CHENNAI
ITA 465/CHNY/2018[2011-12]Status: Disposed3/10/2019AY 2011-12
M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED,CHENNAI vs DCIT LARGE TAX PAYER UNIT 1, CHENNAI
ITA 422/CHNY/2018[2014-15]Status: Disposed3/10/2019AY 2014-15
M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED,CHENNAI vs DCIT LARGE TAX PAYER UNIT 1, CHENNAI
ITA 421/CHNY/2018[2013-14]Status: Disposed3/10/2019AY 2013-14
M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED,CHENNAI vs DCIT LARGE TAX PAYER UNIT 1, CHENNAI
ITA 420/CHNY/2018[2012-13]Status: Disposed3/10/2019AY 2012-13
M/S SUNDARAM ASSET MANAGEMENT COMPANY LIMITED,CHENNAI vs DCIT LARGE TAX PAYER UNIT 1, CHENNAI
ITA 419/CHNY/2018[2011-12]Status: Disposed3/10/2019AY 2011-12
LATHA C.MOHAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 1, CHENNAI
ITA 3046/CHNY/2018[2011-12]Status: Disposed3/10/2019AY 2011-12
ATLAS METAL PROCESSORS P LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 1(1), CHENNAI
ITA 1995/CHNY/2018[2004-05]Status: Disposed3/10/2019AY 2004-05
ATLAS METAL PROCESSORS P LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 1(1), CHENNAI
ITA 1994/CHNY/2018[2001-02]Status: Disposed3/10/2019AY 2001-02
RPS FARMS & EXPORTS (P) LTD,NAMAKKAL vs ACIT, CIRCLE-1, NAMAKKAL
ITA 628/CHNY/2019[2013-14]Status: Disposed1/10/2019AY 2013-14
