← All Benches
ITAT Chennai Bench
24,667 judgments
CATHOLIC SYRIAN BANK LTD (AVADI BRANCH),CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2447/CHNY/2019[2014-15(27Q-Q2)]Status: Disposed7/11/2019
CATHOLIC SYRIAN BANK LTD (AVADI BRANCH),CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2446/CHNY/2019[2014-15(26Q-Q4)]Status: Disposed7/11/2019
CATHOLIC SYRIAN BANK LTD (AVADI BRANCH),CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2445/CHNY/2019[2014-15(24Q-Q4)]Status: Disposed7/11/2019
CATHOLIC SYRIAN BANK LTD (AVADI BRANCH),CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2444/CHNY/2019[2013-14(26Q-Q3)]Status: Disposed7/11/2019
CATHOLIC SYRIAN BANK LTD (AVADI BRANCH),CHENNAI vs ACIT CPC-TDS, GHAZIABAD
ITA 2443/CHNY/2019[2013-14(26Q-Q2)]Status: Disposed7/11/2019
NEDUMARAN SANGEETHA,DHARMAPURI vs ITO WARD-1, DHARMAPURI
ITA 2111/CHNY/2019[2010-11]Status: Disposed7/11/2019AY 2010-11
MR. MAHENDRA KUMAR JAIN,CHENNAI vs ITO NON CORPORATE WARD 5 (3), CHENNAI
ITA 1739/CHNY/2018[2014-15]Status: Disposed7/11/2019AY 2014-15
PATTUKOTTAI AGRICULTURAL PRODUCERS CO-OP MARKETING SOCIETY LIMITED,PATTUKKOTTAI vs ACIT, THANJAVUR
ITA 853/CHNY/2015[2010-11]Status: Disposed7/11/2019AY 2010-11
PATTUKOTTAI AGRICULTURAL PRODUCERS CO-OP MARKETING SOCIETY LIMITED,PATTUKKOTTAI vs ACIT, THANJAVUR
ITA 850/CHNY/2015[2007-08]Status: Disposed7/11/2019AY 2007-08
K.MOHAMMED RAFI,CHENNAI vs ITO, VELLORE
ITA 607/CHNY/2014[2010-11]Status: Disposed7/11/2019AY 2010-11
BEACH MINERAL COMPANY (P) LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 2003/CHNY/2014[2009-10]Status: Disposed7/11/2019AY 2009-10
BEACH MINERAL COMPANY (P) LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 2002/CHNY/2014[2009-10]Status: Disposed7/11/2019AY 2009-10
EMPEE HOLDINGS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1503/CHNY/2014[2005-06]Status: Disposed7/11/2019AY 2005-06
ACIT, CHENNAI vs M/S. BEACH MINERAL CO. PVT. LTD., CHENNAI
ITA 2114/CHNY/2012[2008-09]Status: Disposed7/11/2019AY 2008-09
ACIT, CHENNAI vs M/S. BEACH MINERAL CO. PVT. LTD., CHENNAI
ITA 2113/CHNY/2012[2008-09]Status: Disposed7/11/2019AY 2008-09
M/S. BEACH MINERAL COMPANY (P) LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1904/CHNY/2012[2008-09]Status: Disposed7/11/2019AY 2008-09
KEMIN INDUSTRIES, INC,CHENNAI vs DCIT INTERNATIONAL TAXATION 1(2), CHENNAI
ITA 3162/CHNY/2017[2013-14]Status: Disposed6/11/2019AY 2013-14
ST. ANTONY EDUCATIONAL & SOCIAL SOCIETY,CUDDALORE vs DCIT (EXEMPTIONS) CHENANI CIRCLE, CHENNAI
ITA 782/CHNY/2019[2013-14]Status: Disposed5/11/2019AY 2013-14
DAMODARAN JAISHANKAR,CHENNAI vs ITO NON CORPORATE WARD-21(15), CHENNAI
ITA 2418/CHNY/2019[2016-17]Status: Disposed5/11/2019AY 2016-17
PANDIAN CHEMICALS LIMITED,MADURAI vs DCIT CORPORATE CIRCLE 2, MADURAI
ITA 1821/CHNY/2019[2014-15]Status: Disposed5/11/2019AY 2014-15