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ITAT Chennai Bench
24,667 judgments
ACIT, CHENNAI vs SARAVANA STORES (THANGA NAGAI MALIGAI), CHENNAI
ITA 681/CHNY/2017[2011-12]Status: Disposed19/11/2019AY 2011-12
ACIT, CHENNAI vs SARAVANA STORES (THANGA NAGAI MALIGAI), CHENNAI
ITA 680/CHNY/2017[2010-11]Status: Disposed19/11/2019AY 2010-11
ACIT, CHENNAI vs SARAVANA STORES (THANGA NAGAI MALIGAI), CHENNAI
ITA 679/CHNY/2017[2009-10]Status: Disposed19/11/2019AY 2009-10
ACIT, CHENNAI vs SARAVANA STORES (THANGA NAGAI MALIGAI), CHENNAI
ITA 678/CHNY/2017[2008-09]Status: Disposed19/11/2019AY 2008-09
ACIT, CHENNAI vs SARAVANA STORES (THANGA NAGAI MALIGAI), CHENNAI
ITA 677/CHNY/2017[2007-08]Status: Disposed19/11/2019AY 2007-08
WEALTH ADVISORS (INDIA) PVT LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1349/CHNY/2017[2010-11]Status: Disposed19/11/2019AY 2010-11
LATE SANJAY AGARWAL, REP BY BAPITA AGARWAL,CHENNAI vs DCIT NON CORPORATE WARD 5(1), CHENNAI
ITA 1322/CHNY/2019[2013-14]Status: Disposed18/11/2019AY 2013-14
DCIT NON CORPORATE CIRCLE 2(1), CHENNAI vs SUBRAMANIAN VENKATACHALAM, CHENNAI
ITA 1190/CHNY/2019[2005-06]Status: Disposed18/11/2019AY 2005-06
AJIT KUMAR CHORDIA,CHENNAI vs ITO, CORP WARD-4(4), CHENNAI
ITA 3418/CHNY/2018[2013-14]Status: Disposed18/11/2019AY 2013-14
ACIT, CHENNAI vs TVH EKANTA, CHENNAI
ITA 607/CHNY/2016[2011-12]Status: Disposed18/11/2019AY 2011-12
TVH EKANTA,CHENNAI vs ACIT, CHENNAI
ITA 588/CHNY/2016[2011-12]Status: Disposed18/11/2019AY 2011-12
ACIT, CHENNAI vs TVH EKANTA, CHENNAI
ITA 3422/CHNY/2016[2012-13]Status: Disposed18/11/2019AY 2012-13
SHRI S, VENKATESWARA BABU,CHENNAI vs ITO, NCW - 10 (5), CHENNAI
ITA 2134/CHNY/2019[2015-16]Status: Disposed15/11/2019AY 2015-16
MURUGESAN BALAKRISHNAN,CHENNAI vs ITO NON CORPORATE WARD 8(5), CHENNAI
ITA 2949/CHNY/2018[2015-16]Status: Disposed15/11/2019AY 2015-16
PAYMATE INDIA P. LTD.,CHENNAI vs CIT(A), CHENNAI
ITA 182/CHNY/2017[2008-09]Status: Disposed15/11/2019AY 2008-09
CHOLA BUSINESS SERVICES LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 2299/CHNY/2018[2015-16]Status: Disposed14/11/2019AY 2015-16
ITO, CUDDALORE vs CUDDALORE MARKETING COMMITTEE, CUDDALORE
ITA 66/CHNY/2017[2005-06]Status: Disposed14/11/2019AY 2005-06
KAMALA DEVI,CHENNAI vs ITO NON CORPORATE WARD 5(1), CHENNAI
ITA 2570/CHNY/2017[2010-11]Status: Disposed14/11/2019AY 2010-11
DCIT(EXEMPTION), CHENNAI vs SRI VENKATESWARA EDUCATIONAL & HEALTH TRUST, CHENNAI
ITA 622/CHNY/2019[2014-15]Status: Disposed13/11/2019AY 2014-15
DCIT(EXEMPTION), CHENNAI vs SRI VENKATESWARA EDUCATIONAL & HEALTH TRUST, CHENNAI
ITA 621/CHNY/2019[2013-14]Status: Disposed13/11/2019AY 2013-14