← All Benches
ITAT Chennai Bench
24,667 judgments
PRAVEEN KUMAR OTMALJI (HUF),CHENNAI vs ITO NON CORPORATE WARD 5(50, CHENNAI
ITA 3143/CHNY/2018[2010-11]Status: Disposed11/12/2019AY 2010-11
ANUBHAV PLANTATIONS LTD. IN LIQUIDATION),CHENNAI vs ITO CORPORATE WARD 1(1), CHENNAI
ITA 1914/CHNY/2018[2012-13]Status: Disposed11/12/2019AY 2012-13
G.MOHAN,MADURAI vs ACIT CENTRAL CIRCLE I, MADURAI
ITA 2872/CHNY/2017[2011-12]Status: Disposed11/12/2019AY 2011-12
G.MOHAN,MADURAI vs ACIT CENTRAL CIRCLE 1, MADURAI
ITA 2869/CHNY/2017[2015-16]Status: Disposed11/12/2019AY 2015-16
CLASSIC LINEN INTERNATIONAL PVT LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 2406/CHNY/2017[2011-12]Status: Disposed11/12/2019AY 2011-12
SHRI K.G. SRINIVASAN,CHENNAI vs ITO, NCW - 8 (2), CHENNAI
ITA 2128/CHNY/2019[2009-10]Status: Disposed10/12/2019AY 2009-10
G.SHANTHINI,CHENNAI vs ITO NON CORPORATE WARD 8(1), CHENNAI
ITA 1441/CHNY/2019[2013-14]Status: Disposed10/12/2019AY 2013-14
MAHESH KUMAR (HUF),CHENNAI vs ITO NON CORPORATE WARD 11(2), CHENNAI
ITA 2392/CHNY/2018[2014-15]Status: Disposed10/12/2019AY 2014-15
MAHESH KUMAR(HUF),CHENNAI vs ITO NCW 11(2), CHENNAI
ITA 2563/CHNY/2017[2014-15]Status: Disposed10/12/2019AY 2014-15
ACIT, CHENNAI vs M/S. TURBO ENERGY LTD., CHENNAI
ITA 1735/CHNY/2006[1997-98]Status: Disposed10/12/2019AY 1997-98
ACIT, CHENNAI vs M/S. TURBO ENERGY LTD., CHENNAI
ITA 1734/CHNY/2006[1996-97]Status: Disposed10/12/2019AY 1996-97
ACIT, CHENNAI vs M/S. TURBO ENERGY LTD., CHENNAI
ITA 1733/CHNY/2006[1995-96]Status: Disposed10/12/2019AY 1995-96
IP SOFTCOM (INDIA) P.LTD,CHENNAI vs DCIT CORPORATE CIRCLE-2(2), CHENNAI
ITA 2764/CHNY/2019[2010-11]Status: Disposed9/12/2019AY 2010-11
SHRI M. ABDUL GANI,MADURAI vs ITO, NCW - 1 (1), MADURAI
ITA 2354/CHNY/2019[2015-16]Status: Disposed9/12/2019AY 2015-16
SHRI M. ABDUL GANI,MADURAI vs ITO, NCW - 1 (1), MADURAI
ITA 2353/CHNY/2019[2014-15]Status: Disposed9/12/2019AY 2014-15
SHRI M. ABDUL GANI,MADURAI vs ITO, NCW - 1 (1), MADURAI
ITA 2352/CHNY/2019[2013-14]Status: Disposed9/12/2019AY 2013-14
SHRI M. ABDUL GANI,MADURAI vs ITO, NCW - 1 (1), MADURAI
ITA 2351/CHNY/2019[2012-13]Status: Disposed9/12/2019AY 2012-13
DCIT CORPORATE CIRCLE 1 (2), CHENNAI vs M/S CCCL INFRASTRUCTURES LTD, CHENNAI
ITA 1536/CHNY/2018[2013-14]Status: Disposed9/12/2019AY 2013-14
ACIT, CHENNAI vs SUBRAMANYAN KUMAR, CHENNAI
ITA 575/CHNY/2017[2011-12]Status: Disposed9/12/2019AY 2011-12
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs FIVELEY TRANSPORT RAIL TECHNOLOGIES INDIA LTD., HOSUR
ITA 2862/CHNY/2017[2011-12]Status: Disposed9/12/2019AY 2011-12
