← All Benches
ITAT Chennai Bench
24,667 judgments
ITO, CHENNAI vs RAKESH SARIN, CHENNAI
ITA 3050/CHNY/2019[2013-14]Status: Disposed31/1/2020AY 2013-14
ITO, CHENNAI vs RAKESH SARIN, CHENNAI
ITA 3049/CHNY/2019[2012-13]Status: Disposed31/1/2020AY 2012-13
ITO, CHENNAI vs RAKESH SARIN, CHENNAI
ITA 3048/CHNY/2019[2011-12]Status: Disposed31/1/2020AY 2011-12
T.D.NAIDU,TIRUVALLUR vs ACIT CENTRAL CIRCLE 2(3), CHENNAI
ITA 1274/CHNY/2018[2010-11]Status: Disposed31/1/2020AY 2010-11
EAST WIND FOOTWEAR COMPANY LIMITED - INDIA BRANCH,THIRUVANNAMALAI vs DCIT INTERNATIONAL TAXATION 1(1) & 1(2), CHENNAI
ITA 1655/CHNY/2017[2014-15]Status: Disposed31/1/2020AY 2014-15
SHRI J. KARTHIKEYAN,CHENNAI vs ACIT, CENTRAL CIRCLE - 3 (4), CHENNAI
ITA 3350/CHNY/2019[2015-16]Status: Disposed30/1/2020AY 2015-16
M/S. PVM ASSOCITES,CHENNAI vs ITO, NCW - 8 (4), CHENNAI
ITA 3280/CHNY/2019[2017-18]Status: Disposed30/1/2020AY 2017-18
ACIT (OSD) CORPORATE RANGE 1, CHENNAI vs DORMA INDIA P. LTD., CHENNAI
ITA 1667/CHNY/2019[2013-14]Status: Disposed30/1/2020AY 2013-14
V K RAJENDRAN,KARUR vs ITO, WARD-2, KARUR
ITA 1143/CHNY/2019[2014-15]Status: Disposed30/1/2020AY 2014-15
A RANJETH,KARUR vs ITO, WARD-4, KARUR
ITA 1142/CHNY/2019[2014-15]Status: Disposed30/1/2020AY 2014-15
DCIT, CHENNAI vs M/S. SVL LTD., CHENNAI
ITA 3218/CHNY/2018[2014-15]Status: Disposed30/1/2020AY 2014-15
SVL LIMITED,CHENNAI vs ITO, CORP WARD 6(3), CHENNAI
ITA 3167/CHNY/2018[2015-16]Status: Disposed30/1/2020AY 2015-16
SAMSON FOUNDATIONS,CHENNAI vs ACIT NON CORPORATE CIRCLE 5(1), CHENNAI
ITA 2432/CHNY/2018[2015-16]Status: Disposed30/1/2020AY 2015-16
R. SELVARAJ,COIMBATORE vs ITO, COIMBATORE
ITA 3092/CHNY/2016[2013-14]Status: Disposed30/1/2020AY 2013-14
NEETA JAIN,CHENNAI vs ITO NON CORPORATE WARD 9(3), CHENNAI
ITA 862/CHNY/2019[2013-14]Status: Disposed29/1/2020AY 2013-14
MR. PARASMAL SHARMA SANTOSH,CHENNAI vs DCIT, CC-2(3), CHENNAI
ITA 3279/CHNY/2019[2013-14]Status: Disposed29/1/2020AY 2013-14
MR. PARASMAL SHARMA SANTOSH,CHENNAI vs DCIT, CC-2(3), CHENNAI
ITA 3278/CHNY/2019[2012-13]Status: Disposed29/1/2020AY 2012-13
M/S. HARITA SEATING SYSTEMS LTD.,CHENNAI vs DCIT, CC - 2 (2), CHENNAI
ITA 2745/CHNY/2019[2016-17]Status: Disposed29/1/2020AY 2016-17
RAHUL NAHAR,CHENNAI vs ITO NON CORPORATE WARD 6(1), CHENNAI
ITA 2070/CHNY/2019[2009-10]Status: Disposed29/1/2020AY 2009-10
SURENDRA KUMAR NAHAR,CHENNAI vs ITO BUSINESS WARD XII(3), CHENNAI
ITA 2069/CHNY/2019[2009-10]Status: Disposed29/1/2020AY 2009-10