← All Benches
ITAT Chennai Bench
24,667 judgments
R.JEEVANLATHA,COIMBATORE vs ACIT CORPORATE CIRCLE 2, COIMBATORE
ITA 726/CHNY/2019[2014-15]Status: Disposed6/2/2020AY 2014-15
SHYAM KARTHIK,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2295/CHNY/2018[2014-15]Status: Disposed6/2/2020AY 2014-15
SHYAM KARTHIK,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2294/CHNY/2018[2013-14]Status: Disposed6/2/2020AY 2013-14
SHYAM KARTHIK,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2293/CHNY/2018[2012-13]Status: Disposed6/2/2020AY 2012-13
SHYAM KARTHIK,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2292/CHNY/2018[2011-12]Status: Disposed6/2/2020AY 2011-12
SHYAM KARTHIK,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2291/CHNY/2018[2010-11]Status: Disposed6/2/2020AY 2010-11
P.PADMANABAN,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2290/CHNY/2018[2014-15]Status: Disposed6/2/2020AY 2014-15
P.PADMANABAN,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2289/CHNY/2018[2012-13]Status: Disposed6/2/2020AY 2012-13
P.PADMANABAN,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2288/CHNY/2018[2011-12]Status: Disposed6/2/2020AY 2011-12
P.SHANTHI,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2287/CHNY/2018[2012-13]Status: Disposed6/2/2020AY 2012-13
P.SHANMUGAPRIYA,COIMBATORE vs ACIT CENTRAL CIRCLE 2, COIMBATORE
ITA 2285/CHNY/2018[2012-13]Status: Disposed6/2/2020AY 2012-13
DCIT CORPORATE CIRCLE 1 (1), CHENNAI vs M/S ASHOK LEYLAND LIMITED (FORMERLY ASHLEY INVESTMENT LIMITED), CHENNAI
ITA 1733/CHNY/2018[2007-08]Status: Disposed6/2/2020AY 2007-08
ITO NON CORPORATE WARD 3(1), CHENNAI vs AHMED, CHENNAI
ITA 2440/CHNY/2017[2014-15]Status: Disposed6/2/2020AY 2014-15
A-TEAM INFORMATION TECHNOLOGY LTD.,ERODE vs ITO, ERODE
ITA 2272/CHNY/2016[2011-12]Status: Disposed6/2/2020AY 2011-12
NAAGA OIL MILL,OMALUR TALUK vs ITO WARD 2(4), SALEM
ITA 796/CHNY/2019[2010-11]Status: Disposed5/2/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 6 (2), CHENNAI vs M/S SOLARWINDS INDIA PRIVATE LIMITED, CHENNAI
ITA 2079/CHNY/2019[2016-17]Status: Disposed5/2/2020AY 2016-17
V.GEETHALAKSHMI,COIMBTORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE
ITA 1360/CHNY/2019[2014-15]Status: Disposed5/2/2020AY 2014-15
DCIT CORPORATE CIRCLE 1, COIMBATORE vs M/S SHARADHA TERRY PRODUCTS LTD, COIMBATORE
ITA 592/CHNY/2018[2010-11]Status: Disposed5/2/2020AY 2010-11
DCIT CORPORATE CIRCLE 1, COIMBATORE vs SHARADHA TERRY PRODUCTS LTD., COIMBATORE
ITA 1906/CHNY/2018[2009-10]Status: Disposed5/2/2020AY 2009-10
DCIT CORPORATE CIRCLE 1, COIMBATORE vs M/S SHARADHA TERRY PRODUCTS LTD, COIMBATORE
ITA 1578/CHNY/2018[2011-12]Status: Disposed5/2/2020AY 2011-12