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ITAT Chennai Bench

24,667 judgments

M/S. SREE SANKESWARA FOUNDATIONS AND INVESTMENTS,CHENNAI vs ACIT, NCC-6(1), CHENNAI

ITA 3288/CHNY/2019[2016-17]Status: Disposed9/3/2020AY 2016-17

ACIT, CHENNAI vs SUNSTAR HOTELS & ESTATES PVT. LTD., CHENNAI

ITA 2294/CHNY/2019[2014-15]Status: Disposed9/3/2020AY 2014-15

IRBAZ SHOE COMPANY,CHENNAI vs ITO NCW 10(2), CHENNAI

ITA 3040/CHNY/2018[2009-10]Status: Disposed9/3/2020AY 2009-10

KANCHANA S,CHENNAI vs ITO, NCW - 9 (2), CHENNAI

ITA 3388/CHNY/2019[2008-09]Status: Disposed5/3/2020AY 2008-09

R ROSALIN VASANTHI,SALEM vs ITO, SALEM

ITA 3242/CHNY/2018[2005-06]Status: Disposed5/3/2020AY 2005-06

R ROSALIN VASANTHI,SALEM vs ITO, SALEM

ITA 3212/CHNY/2018[2005-06]Status: Disposed5/3/2020AY 2005-06

A K NATARAJAN,VILLUPURAM vs ACIT, VILLUPURAM CIRCLE, VILLUPURAM

ITA 543/CHNY/2019[2015-16]Status: Disposed4/3/2020AY 2015-16

DCIT, CORP CIR 3(2), CHENNAI vs VISHRANTHI HOMES PVT LTD, CHENNAI

ITA 405/CHNY/2019[2014-15]Status: Disposed4/3/2020AY 2014-15

G.K. REDDY,CHENNAI vs DCIT, CC-2(1), CHENNAI

ITA 3355/CHNY/2019[2013-14]Status: Disposed4/3/2020AY 2013-14

G.K. REDDY,CHENNAI vs DCIT, CC-2(1), CHENNAI

ITA 3352/CHNY/2019[2007-08]Status: Disposed4/3/2020AY 2007-08

SHRI GURUSAMY RAMAMURTHY,PONDICHERRY vs ITO, WARD - 1, PUDUCHERRY

ITA 2349/CHNY/2019[2016-17]Status: Disposed4/3/2020AY 2016-17

SHRI GURUSAMY RAMAMURTHY,PONDICHERRY vs ITO, WARD - 1, PUDUCHERRY

ITA 2348/CHNY/2019[2016-17]Status: Disposed4/3/2020AY 2016-17

ACIT CORPORATE CIRCLE 6(1), CHENNAI vs SANMINA SCI TECHNOLOGY INDIA PVT LTD., CHENNAI

ITA 2298/CHNY/2019[2014-15]Status: Disposed4/3/2020AY 2014-15

ACIT CORPORATE CIRCLE 6(1), CHENNAI vs SANMINA SCI TECHNOLOGY INDIA PVT LTD., CHENNAI

ITA 2297/CHNY/2019[2013-14]Status: Disposed4/3/2020AY 2013-14

ACIT CORPORATE CIRCLE 6(1), CHENNAI vs SANMINA SCI TECHNOLOGY INDIA PVT LTD., CHENNAI

ITA 2296/CHNY/2019[2012-13]Status: Disposed4/3/2020AY 2012-13

VIDHYA,CHENNAI vs ITO, NCW - 9, CHENNAI

ITA 2222/CHNY/2019[2015-16]Status: Disposed4/3/2020AY 2015-16

RAKHEE JAIN,CHENNAI vs ACIT NON CORPORATE CIRCLCE 17(1), CHENNAI

ITA 1375/CHNY/2019[2014-15]Status: Disposed4/3/2020AY 2014-15

M.MATHIVANAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 5, CHENNAI

ITA 1166/CHNY/2019[2013-14]Status: Disposed4/3/2020AY 2013-14

T.T.KRISHNAMACHARI & CO.,CHENNAI vs ACIT NON CORPORATE CIRCLE 3, CHENNAI

ITA 3135/CHNY/2018[2012-13]Status: Disposed4/3/2020AY 2012-13

AVM PRODUCTIONS,CHENNAI vs ACIT NON CORPORATE CIRCLE 20(1), CHENNAI

ITA 3132/CHNY/2018[2014-15]Status: Disposed4/3/2020AY 2014-15