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ITAT Chennai Bench

24,667 judgments

SRI ARUMUGAM LAKSHMANAN,CHENNAI vs ACIT, CPC, GHAZIABAD

ITA 2865/CHNY/2019[2013-14 (24Q-Q2)]Status: Disposed27/5/2020

ITO, NCW - 1 (5), CHENNAI vs MS. ESTHER JASPER, CHENNAI

ITA 2856/CHNY/2019[2010-11]Status: Disposed27/5/2020AY 2010-11

ITO, NCW - 1 (5), CHENNAI vs MS. ESTHER JASPER, CHENNAI

ITA 2855/CHNY/2019[2009-10]Status: Disposed27/5/2020AY 2009-10

DCIT CENTRAL CIRCLE 2(3), CHENNAI vs SUNDEEP ANAND, CHENNAI

ITA 2910/CHNY/2018[2014-15]Status: Disposed22/5/2020AY 2014-15

ARAVIND MODI,CHENNAI vs ITO NON CORPORATE WARD 11(1), CHENNAI

ITA 2738/CHNY/2018[2014-15]Status: Disposed22/5/2020AY 2014-15

DCIT, CORPORATE CIRCLE-3, CHENNAI vs CEMA ELECTRIC LIGHTING PRODUCTS INDIA LTD, CHENNAI

ITA 18/CHNY/2018[2014-15]Status: Disposed22/5/2020AY 2014-15

PESCO BEAM ENVIRONMENTAL SOLUTIONS PVT LTD.,SRIPERUMBUDUR vs DCIT CORPORATE CIRCLE 5(2), CHENNAI

ITA 2623/CHNY/2017[2012-13]Status: Disposed21/5/2020AY 2012-13

ITO WARD 1(1), SALEM vs GULABDAS YOGENDRAKUMAR, SALEM

ITA 2967/CHNY/2017[2011-12]Status: Disposed20/5/2020AY 2011-12

ACIT, CHENNAI vs SRI. K.SRIKANTH, CHENNAI

ITA 1324/CHNY/2012[2001-02]Status: Disposed19/5/2020AY 2001-02

SRI K.SRIKANTH,CHENNAI vs ACIT, CHENNAI

ITA 1016/CHNY/2012[2001-02]Status: Disposed19/5/2020AY 2001-02

SRI K.SRIKANTH,CHENNAI vs ACIT, CHENNAI

ITA 1015/CHNY/2012[2001-02]Status: Disposed19/5/2020AY 2001-02

SHRI K.SRIKANTH,CHENNAI vs ACIT, CHENNAI

ITA 307/CHNY/2010[2001-02]Status: Disposed19/5/2020AY 2001-02

VODAFONE MOBILE SERVICES LTD.9 ( FORMERLY KNOWN AS VODAFONE SOUTH LTD NOW MERGED WITH VODAFONE MOBILE SERVICES LIMITED),CHENNAI vs ITO (TDS) WARD 1(6), CHENNAI

ITA 1535/CHNY/2018[2009-10]Status: Disposed18/5/2020AY 2009-10

VODAFONE MOBILE SERVICES LTD.9 ( FORMERLY KNOWN AS VODAFONE SOUTH LTD NOW MERGED WITH VODAFONE MOBILE SERVICES LIMITED),CHENNAI vs ITO (TDS) WARD 1(6), CHENNAI

ITA 1534/CHNY/2018[2008-09]Status: Disposed18/5/2020AY 2008-09

ACIT TDS CIRCLE 3, CHENNAI vs VODAFONE SOUTH LTD., CHENNAI

ITA 1349/CHNY/2018[2009-10]Status: Disposed18/5/2020AY 2009-10

ACIT TDS CIRCLE 3, CHENNAI vs VODAFONE SOUTH LTD., CHENNAI

ITA 1348/CHNY/2018[2008-09]Status: Disposed18/5/2020AY 2008-09

ACIT, NCC-1, MADURAI vs M/S. THE VIKAS ACADEMY, MADURAI

ITA 56/CHNY/2020[2009-10]Status: Disposed13/5/2020AY 2009-10

SHRI SUBRAMANIAN SHANKAR,CHENNAI vs ITO, NCW - 15 (5), CHENNAI

ITA 531/CHNY/2020[2013-14]Status: Disposed13/5/2020AY 2013-14

ITO NON CORPORATE WARD 1(2), CHENNAI vs DR. R.GUNASEELAN, CHENNAI

ITA 802/CHNY/2019[2014-15]Status: Disposed13/5/2020AY 2014-15

ITO NON CORPORATE WARD 1(2), CHENNAI vs DR. R.GUNASEELAN, CHENNAI

ITA 801/CHNY/2019[2013-14]Status: Disposed13/5/2020AY 2013-14