← All Benches
ITAT Chennai Bench
24,513 judgments
MURUGESAN SENTHILKUMAR,CHENNAI vs INCOME TAX OFFICER NON CORP WARD 22(4), TAMBARAM
ITA 1928/CHNY/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
YUVARANI,COIMBATORE vs INCOME-TAX OFFICER, NON-CORP WARD 4(2), COIMBATORE
ITA 1927/CHNY/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
SATGURU HINDU SEVA TRUST,TIRUVANNAMALAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 1921/CHNY/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
JANAKIRAMAN SANTHANAM,CHENNAI vs ITO, CHENNAI
ITA 1917/CHNY/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
JANAKIRAMAN SANTHANAM,CHENNAI vs ITO, CHENNAI
ITA 1916/CHNY/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
JJANAKIRAMAN SANTHANAM,CHENNAI vs ITO, CHENNAI
ITA 1915/CHNY/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
MOHAMED IOBAL UMAR FAROOK,MADURAI vs ACIT, INTT.TAXA., MADURAI
ITA 1910/CHNY/2026[2015-16]Status: Disposed30/6/2026AY 2015-16
ARULMIGU SOUNDARAJA PERUMAL,THIRUKOVIL vs ITO, DINDIGUL
ITA 1904/CHNY/2026[2014-15]Status: Disposed30/6/2026AY 2014-15
BAKTHAVATCHALAM NARAYANAMURTHY,VELLORE vs INCOME TAX OFFICER WARD 1,THIRUVANNAMALAI, THIRUVANNAMALAI
ITA 1900/CHNY/2026[2018-19]Status: Disposed30/6/2026AY 2018-19
M/S. ARIMA EXIM PVT. LTD.,CHENNAI vs DCIT, CENTRAL CIRCLE-3(3), CHENNAI
ITA 1886/CHNY/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
THE SINGANALLUR CO OPERATIVE HOUSING SOCIETY LIMITED,COIMBATORE vs INCOME TAX OFFICER NON-CORP WARD 1(4), COIMBATORE
ITA 1427/CHNY/2026[2015-2016]Status: Disposed30/6/2026AY 2015-2016
MEYYATHUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED (E2618),MEYYATHUR vs INCOME TAX OFFICER, WARD 2, CUDDALORE
ITA 1337/CHNY/2026[2018-2019]Status: Disposed30/6/2026AY 2018-2019
INCOME TAX OFFICER, WARD-1 / JAO, NAGERCOIL vs RAJAGOPALAN SASI, SOORANKUDI
ITA 1019/CHNY/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
VENKATASAMY MANIMEGALAI,COIMBATORE vs ACIT, NCC-4,, COIMBATORE
ITA 2823/CHNY/2025[2020-21]Status: Disposed30/6/2026AY 2020-21
VEENA KIRAN JAIN,COIMBATORE vs DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 2616/CHNY/2025[2018-19]Status: Disposed30/6/2026AY 2018-19
NAKODA TRADERS,CHENNAI vs ACIT/DCIT, NON CORPORATE CIRCLE-5(1), CHENNAI
ITA 2455/CHNY/2025[2017-18]Status: Disposed30/6/2026AY 2017-18
M/S. PLINTRON MOBILITY SOLUTIONS PVT. LTD.,KANCHIPURAM vs DCIT, COPORATE CIRCLE-1, LTU RANGE-801,, CHENNAI
ITTPA 32/CHNY/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
SUBBURAYA CHETTIAR GUNASEKAR,KANCHIPURAM vs ITO, WARD-1, KANCHEEPURAM
ITA 681/CHNY/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
BHARATHAMATHA FAMILY WELFARE FOUNDATION,TIRUVARUR vs CIT EXEMPTIONS WARD, TRICHY
ITA 654/CHNY/2026[2018-19]Status: Disposed29/6/2026AY 2018-19
C.R. PARTHIBAN,CHENNAI vs INCOME TAX OFFICER, NUNGAMBAKKAM
ITA 2377/CHNY/2026[2012-2013]Status: Disposed29/6/2026AY 2012-2013
