← All Benches
ITAT Chennai Bench
24,513 judgments
S.VENKATESH PRABHU,TIRUPATTUR vs ITO, WARD-2, VELLORE
ITA 2657/CHNY/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
ASHOKKUMAR VAITHILINGAM,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, VELLORE, VELLORE
ITA 2614/CHNY/2026[2011-12]Status: Disposed8/9/2026AY 2011-12
NATESAN KANNAMMAL,PUDUCHERRY vs INCOME TAX OFFICER, WARD 3, PUDUCHERRY, PUDUCHERRY
ITA 2375/CHNY/2026[2022-23]Status: Disposed8/9/2026AY 2022-23
SALEM SANGEETHA VIDHWATH SABHA,SALEM vs CIT ( EXEMPTION), INCOME TAX
ITA 2371/CHNY/2026[NA]Status: Disposed8/9/2026
KESANUPALLI RAVI SUBRAHMANYA RAMA KRISHNA,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, NON CORP. CIR 22(1)( TBM) CHEN, TAMBARAM, CHENNAI
ITA 2369/CHNY/2026[2020-21]Status: Disposed8/9/2026AY 2020-21
VENKATESA PERUMALSWAMY PADITHARA KOTTALAI ARAKKODAI PORUPATCHI NIRUVANAM,COIMBATORE. vs ACIT (E), COIMBATORE
ITA 2367/CHNY/2026[2027-28]Status: Disposed8/9/2026AY 2027-28
FAMILY HEALTH PLAN INSURANCE TPA LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), CHENNAI
ITA 2366/CHNY/2026[2018-19]Status: Disposed8/9/2026AY 2018-19
GWL PROPERTIES LTD.,KANCHIPURAM vs ITO, CORP. CIRCLE-1(1), CHENNAI
ITA 2348/CHNY/2026[2009-10]Status: Disposed8/9/2026AY 2009-10
SUDHAKAR VENKAT PRASADH,SALEM vs THE INCOME TAX OFFICER, WARD - 1(1), SALEM
ITA 2343/CHNY/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
KETHAYA GOUNDER NAGARAJ,DINDIGUL vs ITO, DINDIGUL
ITA 2340/CHNY/2026[2018-19]Status: Disposed8/9/2026AY 2018-19
SARVESHWARA VEDA RAKSHNA TRUST,COIMBATORE vs CIT(E), COIMBATORE
ITA 2339/CHNY/2026[2025-26]Status: Disposed8/9/2026AY 2025-26
PALANISAMY PARI,SALEM vs DCIT, SALEM
ITA 2334/CHNY/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
MAHENDIRAN,DHARMAPURI vs ITO, DHARMAPURI
ITA 2327/CHNY/2026[2022-23]Status: Disposed8/9/2026AY 2022-23
M/S ESAB INDIA LTD.,CHENNAI vs PCIT, CHENNAI
ITA 2325/CHNY/2026[2020-21]Status: Disposed8/9/2026AY 2020-21
SOUTH INDIA TRAVELS PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CHENNAI
ITA 2310/CHNY/2026[2015-2016]Status: Disposed8/9/2026AY 2015-2016
JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-1, TIRUCHIRAPALLI vs THE TIRUCHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, TIRUCHIRAPALLI
ITA 2307/CHNY/2026[2009]Status: Disposed8/9/2026
VISAHAVEL SPINNING MILLS,COIMBATORE vs ITO, COIMBATORE
ITA 2213/CHNY/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
THE SPK BLUE METAL,RAMNAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1953/CHNY/2026[2022-23]Status: Disposed8/9/2026AY 2022-23
THE SPK BLUE METAL,RAMANAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1952/CHNY/2026[2021-22]Status: Disposed8/9/2026AY 2021-22
THE SPK BLUE METAL,RAMNAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1951/CHNY/2026[2020-21]Status: Disposed8/9/2026AY 2020-21
