← All Benches
ITAT Chennai Bench
24,456 judgments
KARTHIKEYAN JEYAKUMAR,CHENNAI vs ITO INTERNATIONAL TAXATION WARD 1(2), CHENNAI
ITA 495/CHNY/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI
ITA 4300/CHNY/2026[2023-24]Status: Disposed28/9/2026AY 2023-24
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI
ITA 4299/CHNY/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI
ITA 4298/CHNY/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI
ITA 4297/CHNY/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI
ITA 3993/CHNY/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI
ITA 3992/CHNY/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI
ITA 3991/CHNY/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI
ITA 3990/CHNY/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
DCIT, CENTRAL CIRCLE-2(1),, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI
ITA 3965/CHNY/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 3368/CHNY/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 3041/CHNY/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 2985/CHNY/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 2984/CHNY/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
SUBRAMANIAN ARAVIND,TUTICORIN vs WARD 1, TUTICORIN, TUTICORIN
ITA 297/CHNY/2026[2018-2019]Status: Disposed28/9/2026AY 2018-2019
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI
ITA 2838/CHNY/2026[2021-22]Status: Disposed28/9/2026AY 2021-22
CENTRE FOR RURAL DEVELOPMENT AND EDUCATION,RAMANATHAPURAM vs CIT EXEMPTIONS, CHENNAI
ITA 2820/CHNY/2026[-]Status: Disposed28/9/2026
CENTRE FOR RURAL DEVELOPMENT AND EDUCATION,RAMANATHAPURAM vs CIT EXEMPTIONS, CHENNAI
ITA 2819/CHNY/2026[-]Status: Disposed28/9/2026
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI
ITA 2803/CHNY/2026[2024-25]Status: Disposed28/9/2026AY 2024-25
STAHL INDIA P. LTD.,KANCHIPURAM vs DCIT, CHENNAI
ITA 2102/CHNY/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
