← All Benches
ITAT Chennai Bench
24,452 judgments
G.SASIMALA,SIVAKASI vs DCIT, MADURAI
ITA 1311/CHNY/2015[2007-08]Status: Disposed2/9/2015AY 2007-08
AMAR SPARKLERS FACTORY,SIVAKASI vs DCIT, MADURAI
ITA 1309/CHNY/2015[2005-06]Status: Disposed2/9/2015AY 2005-06
AMAR SPARKLERS FACTORY,SIVAKASI vs DCIT, MADURAI
ITA 1308/CHNY/2015[2009-10]Status: Disposed2/9/2015AY 2009-10
COMPUTER ACCESS PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 3084/CHNY/2014[2005-06]Status: Disposed2/9/2015AY 2005-06
DCIT, MADURAI vs GLOBAL POLYBAGS IDNUSTRIES (P) LIMITED, VIRUDHUNAGAR
ITA 1596/CHNY/2015[2009-10]Status: Disposed28/8/2015AY 2009-10
ITO, COIMBATORE vs M.G.PARIPOORANAM, COIMBATORE
ITA 157/CHNY/2015[2009-10]Status: Disposed28/8/2015AY 2009-10
ITO, COIMBATORE vs M.G.PARIPOORANAM, COIMBATORE
ITA 155/CHNY/2015[2006-07]Status: Disposed28/8/2015AY 2006-07
ITO, COIMBATORE vs M.G.PARIPOORANAM, COIMBATORE
ITA 154/CHNY/2015[2005-06]Status: Disposed28/8/2015AY 2005-06
APA HOTELS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1433/CHNY/2015[2011-12]Status: Disposed28/8/2015AY 2011-12
DCIT, CHENNAI vs KAL COMM P LTD., CHENNAI
ITA 126/CHNY/2015[2010-11]Status: Disposed28/8/2015AY 2010-11
G.SHANMUGANATHAN,CHENNAI vs ITO, CHENNAI
ITA 1130/CHNY/2015[2010-11]Status: Disposed28/8/2015AY 2010-11
ACIT, CHENNAI vs JUSTICE P.D.DINAKARAN, CHENNAI
ITA 111/CHNY/2015[2006-07]Status: Disposed28/8/2015AY 2006-07
ACIT, CHENNAI vs JUSTICE P.D.DINAKARAN, CHENNAI
ITA 110/CHNY/2015[2005-06]Status: Disposed28/8/2015AY 2005-06
ACIT, CHENNAI vs CASA GRANDE PVT LTD., CHENNAI
ITA 2187/CHNY/2014[2010-11]Status: Disposed28/8/2015AY 2010-11
ACIT, CHENNAI vs SVE ENGINEERS PVT. LTD., CHENNAI
ITA 2038/CHNY/2014[2010-11]Status: Disposed28/8/2015AY 2010-11
CHENNAI PROPERTIES AND INVESTMENTS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1937/CHNY/2014[2002-03]Status: Disposed28/8/2015AY 2002-03
ITO, PONDICHERRY vs V.MOHENE, PONDICHERRY
ITA 1796/CHNY/2014[2009-10]Status: Disposed28/8/2015AY 2009-10
ITO, PONDICHERRY vs V.MOHENE, PONDICHERRY
ITA 1788/CHNY/2014[2008-09]Status: Disposed28/8/2015AY 2008-09
THE HANDLOOM EXPORT PROMOTION COUNCIL,CHENNAI vs ASSISTANT DIRECTOR OF INCOME TAX, CHENNAI
ITA 2131/CHNY/2013[2010-11]Status: Disposed28/8/2015AY 2010-11
THE HANDLOOM EXPORT PROMOTION COUNCIL,CHENNAI vs ASSISTANT DIRECTOR OF INCOME TAX, CHENNAI
ITA 2130/CHNY/2013[2009-10]Status: Disposed28/8/2015AY 2009-10