← All Benches

ITAT Chennai Bench

24,513 judgments

M.P.SUBRAMANIAM,ERODE vs DCIT, COIMBATORE

ITA 2295/CHNY/2015[206-07]Status: Disposed29/4/2016

M.P.SUBRAMANIAM,ERODE vs DCIT, COIMBATORE

ITA 2294/CHNY/2015[2004-05]Status: Disposed29/4/2016AY 2004-05

ACIT, CHENNAI vs TALLBOY STATIONERY PRIVATE LIMITED, CHENNAI

ITA 2292/CHNY/2015[2008-09]Status: Disposed29/4/2016AY 2008-09

ACIT, CHENNAI vs TALLBOY STATIONERY PRIVATE LIMITED, CHENNAI

ITA 2291/CHNY/2015[2011-12]Status: Disposed29/4/2016AY 2011-12

CHIDAMBARAM LATHADEVI,CHENNAI vs ITO, CHENNAI

ITA 2284/CHNY/2015[2011-12]Status: Disposed29/4/2016AY 2011-12

ITO (EXEMPTIONS), CHENNAI vs RESEARCH FOUNDATION FOR JAINOLOGY, CHENNAI

ITA 1514/CHNY/2015[2010-11]Status: Disposed29/4/2016AY 2010-11

ASCENDAS IT SEZ (CHENNAI) PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI

ITA 1193/CHNY/2015[2009-10]Status: Disposed29/4/2016AY 2009-10

J.R. PACKAGES (P) LTD.,HOSUR vs DCIT, COIMBATORE

ITA 2323/CHNY/2013[2009-10]Status: Disposed29/4/2016AY 2009-10

HARRINGTON HOUSE,CHENNAI vs ACIT, CHENNAI

ITA 89/CHNY/2016[2005-06]Status: Disposed28/4/2016AY 2005-06

ASCENDAS (INDIA) PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 1255/CHNY/2015[2005-06]Status: Disposed28/4/2016AY 2005-06

DCIT, CHENNAI vs CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED, CHENNAI

ITA 1431/CHNY/2014[2001-02]Status: Disposed28/4/2016AY 2001-02

CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 1180/CHNY/2014[2005-06]Status: Disposed28/4/2016AY 2005-06

ITO, NAMAKKAL vs S-328, KALPANAICKENPATTI PACCS LTD., NAMAKKAL

ITA 260/CHNY/2016[2012-13]Status: Disposed27/4/2016AY 2012-13

ACIT, CHENNAI vs M.A.RAHIM, CHENNAI

ITA 2352/CHNY/2015[2012-13]Status: Disposed27/4/2016AY 2012-13

P.K.RAMESH KUMAR,TIRUPPUR vs ACIT, TIRUPPUR

ITA 2343/CHNY/2015[2010-11]Status: Disposed27/4/2016AY 2010-11

P.R.VISWANATH,VELLORE vs ACIT, VELLORE

ITA 2274/CHNY/2015[2011-12]Status: Disposed27/4/2016AY 2011-12

DCIT, CHENNAI vs OM SAKTHI NARAYANI SIDDAR PEEDAM CHARITABLE TRUST, VELLORE

ITA 107/CHNY/2015[2006-07]Status: Disposed27/4/2016AY 2006-07

DDIT, CHENNAI vs THE MADRAS SEVA SADN, CHENNAI

ITA 974/CHNY/2014[2010-2011]Status: Disposed27/4/2016AY 2010-2011

DCIT, MADURAI vs PENGUIN APPARELS P LTD., MADURAI

ITA 390/CHNY/2014[2009-10]Status: Disposed27/4/2016AY 2009-10

ACIT, MADURAI vs M/S. PENGUIN APPARELS P. LTD., MADURAI

ITA 2230/CHNY/2013[2010-11]Status: Disposed27/4/2016AY 2010-11