← All Benches
ITAT Chennai Bench
24,456 judgments
PALANIYAPPAN PALANIVEL,NAMAKKAL vs DCIT, CIRCLE-1,, ERODE
ITA 1543/CHNY/2026[2017-18]Status: Disposed5/10/2026AY 2017-18
MANIANOOR RATHNAM PALANIAPPAN,TIRUCHENGODE vs INCOME TAX OFFICER, WARD - 1, TIRUCHENGODE
ITA 1520/CHNY/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO,NCW-9(1), CHENNAI
ITA 1483/CHNY/2026[2018-19]Status: Disposed5/10/2026AY 2018-19
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1482/CHNY/2026[2017-18]Status: Disposed5/10/2026AY 2017-18
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1481/CHNY/2026[2016-17]Status: Disposed5/10/2026AY 2016-17
M/S. ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1480/CHNY/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
ADINATH ELECTRONICS,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1479/CHNY/2026[2014-15]Status: Disposed5/10/2026AY 2014-15
NESAMONY MEMORIAL TRUST,KARUNGAL vs CIT, EXEMPTIONS,, CHENNAI
ITA 1421/CHNY/2026[2018-19]Status: Disposed5/10/2026AY 2018-19
SUDHAKARAN,SALEM vs DCIT, CIRCLE-1(1), SALEM
ITA 1420/CHNY/2026[2017-18]Status: Disposed5/10/2026AY 2017-18
THE BETHEL PENTECOST ASSEMBLY IN INDIA,GUMMIDIPOONDI vs CIT, EXEMPTIONS, CHENNAI
ITA 3917/CHNY/2026[AY 2026-2027]Status: Disposed30/9/2026
INTEGRATED PEOPLE DEVELOPMENT PROJECT,KRISHNAGIRI vs CIT EXEMPTIONS , CHENNAI
ITA 2970/CHNY/2026[-]Status: Disposed30/9/2026
KUMARAVEL SENTHILKUMAR,SALEM vs ITO, WARD-1(6), SALEM
ITA 1803/CHNY/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
GOVINDHAN SANGARAYYA,THANJAVUR vs ITO WARD-1 KUMBAKONAM, KUMBAKONAM
ITA 642/CHNY/2026[2020-21]Status: Disposed29/9/2026AY 2020-21
CSI CHENNAI CHAPTER,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2973/CHNY/2026[-]Status: Disposed29/9/2026
INDIAN ASSOCIATION OF COLLEGES OF PHARMACY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2969/CHNY/2026[-]Status: Disposed29/9/2026
INDIAN ASSOCIATION OF COLLEGES OF PHARMACHY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2968/CHNY/2026[-]Status: Disposed29/9/2026
THEIVASIGAMANI JOTHIMURUGAN,VIRUDHUNAGAR vs ITO, WARD-1,, VIRUDHUNAGAR
ITA 2959/CHNY/2026[2011-12]Status: Disposed29/9/2026AY 2011-12
M/S. BROTHERS OF THE SACRED HEART OF JESUS,TIRUNELVELI vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 1584/CHNY/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs REVATHI READYMADES, CHENNAI
ITA 3041/CHNY/2025[2019-20]Status: Disposed29/9/2026AY 2019-20
MOHAMED NAGUTHA MARAICAYAR,CUDDALORE vs ITO, WARD-2,, CUDDALORE
ITA 772/CHNY/2026[2015-16]Status: Disposed29/9/2026AY 2015-16