← All Benches

ITAT Chennai Bench

24,526 judgments

ACIT, COIMBATORE vs M/S. R. MAHENDRAN (HUF), POLLACHI

ITA 2562/CHNY/2016[2012-13]Status: Disposed28/7/2017AY 2012-13

SIRISH KUMAR BAFNA,CHENNAI vs ACIT, CHENNAI

ITA 1034/CHNY/2016[2010-11]Status: Disposed28/7/2017AY 2010-11

DCIT, CHENNAI vs OMNEX INDIA P LTD., CHENNAI

ITA 832/CHNY/2017[2012-13]Status: Disposed27/7/2017AY 2012-13

ACIT, CHENNAI vs BHADRASHYAM HARSAD KOTHARI (DECEASED), CHENNAI

ITA 565/CHNY/2017[2007-08]Status: Disposed27/7/2017AY 2007-08

ACIT, CHENNAI vs BHADRASHYAM HARSAD KOTHARI (DECEASED), CHENNAI

ITA 564/CHNY/2017[2006-07]Status: Disposed27/7/2017AY 2006-07

DCIT, CHENNAI vs OZONE PROJECTS PVT. LTD., CHENNAI

ITA 539/CHNY/2017[2011-12]Status: Disposed27/7/2017AY 2011-12

B.H.KOTHARI, REP BY L/H NINA B.KOTHARI,CHENNAI vs ACIT, CHENNAI

ITA 411/CHNY/2017[2007-08]Status: Disposed27/7/2017AY 2007-08

B.H.KOTHARI,CHENNAI vs ACIT, CHENNAI

ITA 410/CHNY/2017[2006-07]Status: Disposed27/7/2017AY 2006-07

OZONE PROJECTS PVT. LTD.,CHENNAI vs JCIT, CHENNAI

ITA 366/CHNY/2017[2011-12]Status: Disposed27/7/2017AY 2011-12

NOBLE CONSOLIDATED GLAZINGS LIMITED,CHENNAI vs DCIT, CHENNAI

ITA 26/CHNY/2017[2012-13]Status: Disposed27/7/2017AY 2012-13

K.BHAVANI SHANKAR,COIMBATORE vs DCIT, COIMBATORE

ITA 1271/CHNY/2017[2013-14]Status: Disposed27/7/2017AY 2013-14

DCIT, CHENNAI vs RAYALA CORPORATION P LTD., CHENNAI

ITA 1043/CHNY/2017[2013-14]Status: Disposed27/7/2017AY 2013-14

AQUASUB ENGINEERING,COIMBATORE vs ACIT, COIMBATORE

ITA 929/CHNY/2016[2011-12]Status: Disposed27/7/2017AY 2011-12

SALEM FOOD PRODUCTS LTD.,CHENNAI vs DCIT, CHENNAI

ITA 3465/CHNY/2016[2010-11]Status: Disposed27/7/2017AY 2010-11

ACIT, ERODE vs SMT. S. VENKATESWARI, PROP. BALAMURUGAN AGENCY, ERODE

ITA 3144/CHNY/2016[2013-14]Status: Disposed27/7/2017AY 2013-14

DCIT, CHENNAI vs M/S. EQUITAS HOLDING PVT. LTD., CHENNAI

ITA 2853/CHNY/2016[2013-14]Status: Disposed27/7/2017AY 2013-14

ITO, MADURAI vs M/S. PIMASUGAM EDUCATIONAL TRUST, VIRUDHUNAGAR

ITA 2825/CHNY/2016[2007-08]Status: Disposed27/7/2017AY 2007-08

ACIT, ERODE vs M/S. R.R. THULASI BUILDERS INDIA (P) LTD., ERODE

ITA 2776/CHNY/2016[2012-13]Status: Disposed27/7/2017AY 2012-13

DCIT, COIMBATORE vs SHRI R. BALACHANDIRAN, COIMBATORE

ITA 2728/CHNY/2016[2013-14]Status: Disposed27/7/2017AY 2013-14

S. VENKATESWARI, PROP. SRI BALAMURUGAN AGENCIES,PERUNDURAI vs ACIT, ERODE

ITA 2723/CHNY/2016[2013-14]Status: Disposed27/7/2017AY 2013-14