← All Benches
ITAT Chennai Bench
24,526 judgments
ITO WARD I, TUTICORIN vs JEETHENDRA PATEL ARUNA, PONDICHERRY
ITA 1695/CHNY/2017[2014-15]Status: Disposed26/9/2017AY 2014-15
ITO WARD I, TUTICORIN vs JEETHENDRA PATEL, PONDICHERRY
ITA 1694/CHNY/2017[2014-15]Status: Disposed26/9/2017AY 2014-15
KAVITHA, L/H OF S.SHANMUGAM (LATE),CHENNAI vs ITO, CHENNAI
ITA 1105/CHNY/2017[2013-14]Status: Disposed26/9/2017AY 2013-14
PADMA, L/H OF S.SHANMUGAM (LATE),CHENNAI vs ITO, CHENNAI
ITA 1104/CHNY/2017[2013-14]Status: Disposed26/9/2017AY 2013-14
ACIT, CHENNAI vs M/S. BLOW PACKAGING (INDIA) PVT. LTD., CHENNAI
ITA 2288/CHNY/2016[2003-04]Status: Heard26/9/2017AY 2003-04
JCIT (OSD), CHENNAI vs BLOW PACKAGING (INDIA) PVT. LTD., CHENNAI
ITA 1750/CHNY/2016[2010-11]Status: Heard26/9/2017AY 2010-11
CHETTINAD ACADEMY OF RESEARCH AND EDUCATION,CHENNAI vs DDIT, CHENNAI
ITA 1475/CHNY/2016[2011-12]Status: Disposed26/9/2017AY 2011-12
CHETTINAD ACADEMY OF RESEARCH AND EDUCATION,CHENNAI vs DDIT, CHENNAI
ITA 1474/CHNY/2016[2010-11]Status: Disposed26/9/2017AY 2010-11
RAJA MUTHIAH CHETTIAR CHARITABLE AND EDUCATIONAL TRUST,CHENNAI vs DDIT, CHENNAI
ITA 1473/CHNY/2016[2012-13]Status: Disposed26/9/2017AY 2012-13
RAJA MUTHIAH CHETTIAR CHARITABLE AND EDUCATIONAL TRUST,CHENNAI vs DDIT, CHENNAI
ITA 1472/CHNY/2016[2011-12]Status: Disposed26/9/2017AY 2011-12
FL SMIDTH MINERALS PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1283/CHNY/2014[2007-08]Status: Disposed26/9/2017AY 2007-08
ASIA PACIFIC INTERNATIONAL,TIRUPPUR vs ITO, TIRUPPUR
ITA 671/CHNY/2017[2011-12]Status: Disposed25/9/2017AY 2011-12
DR. S.S.LAKSHMANAN,CHENNAI vs ACIT, CHENNAI
ITA 297/CHNY/2017[2011-12]Status: Disposed25/9/2017AY 2011-12
ASIA PACIFIC INTERNATIONAL,TIRUPPUR vs DCIT, TIRUPPUR
ITA 3480/CHNY/2016[2013-14]Status: Disposed25/9/2017AY 2013-14
BS & B SAFETY SYSTEMS (INDIA) LTD.,CHENNAI vs THE ADDITIONAL CIT, CHENNAI
ITA 2937/CHNY/2016[2009-10]Status: Disposed25/9/2017AY 2009-10
ACIT, CHENNAI vs M/S. INTEGRATED ENTERPRISES LTD., CHENNAI
ITA 1839/CHNY/2011[2004-05]Status: Disposed25/9/2017AY 2004-05
ACIT, CHENNAI vs M/S. INTEGRATED ENTERPRISES LTD., CHENNAI
ITA 1838/CHNY/2011[2003-04]Status: Disposed25/9/2017AY 2003-04
N.ELLAPPAN,TIRUPPUR vs ITO, TIRUPPUR
ITA 47/CHNY/2017[2013-2014]Status: Disposed22/9/2017AY 2013-2014
ITO, NAMAKKAL vs TIRUCHENGODE AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED, NAMAKKAL
ITA 363/CHNY/2017[2010-11]Status: Disposed22/9/2017AY 2010-11
ITO, NAMAKKAL vs TIRUCHENGODE AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED, NAMAKKAL
ITA 362/CHNY/2017[2008-09]Status: Disposed22/9/2017AY 2008-09