← All Benches
ITAT Chennai Bench
24,526 judgments
SPAN OFFICE SOLUTION INDIA PVT. LTD.,EACHANARI vs ITO, COIMBATORE
ITA 963/CHNY/2017[2012-13]Status: Disposed20/11/2017AY 2012-13
FLORIND SHOES P LTD.,CHENNAI vs ACIT, CHENNAI
ITA 599/CHNY/2017[2005-06]Status: Disposed20/11/2017AY 2005-06
DCIT, CHENNAI vs MADANLAL FORGE PVT. LIMITED, CHENNAI
ITA 330/CHNY/2017[2012-13]Status: Disposed20/11/2017AY 2012-13
ITO, CHENNAI vs A. JAGADEESWARI, CHENNAI
ITA 245/CHNY/2017[2008-09]Status: Disposed20/11/2017AY 2008-09
DCIT, CHENNAI vs TRIVITRON HEALTH CARE PVT. LTD., CHENNAI
ITA 462/CHNY/2016[2012-13]Status: Disposed20/11/2017AY 2012-13
ACIT, PONDICHERRY vs CHEMFAB ALKALIS LTD., PONDICHERRY
ITA 2810/CHNY/2014[2010-11]Status: Disposed20/11/2017AY 2010-11
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 905/CHNY/2017[2013-14]Status: Disposed16/11/2017AY 2013-14
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 904/CHNY/2017[2012-13]Status: Disposed16/11/2017AY 2012-13
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 903/CHNY/2017[2011-12]Status: Disposed16/11/2017AY 2011-12
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 902/CHNY/2017[2010-11]Status: Disposed16/11/2017AY 2010-11
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 901/CHNY/2017[2009-10]Status: Disposed16/11/2017AY 2009-10
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 900/CHNY/2017[2008-09]Status: Disposed16/11/2017AY 2008-09
ACIT, CHENNAI vs J.KARTHIKEYAN, CHENNAI
ITA 899/CHNY/2017[2007-08]Status: Disposed16/11/2017AY 2007-08
YONGSAN AUTOMOTIVE INDIA PVT. LTD.,THIRUVALLUR vs ACIT, CHENNAI
ITA 357/CHNY/2017[2012-13]Status: Disposed16/11/2017AY 2012-13
RAMESH KUMAR,CHENNAI vs ITO INTERNATIONAL TAXATION, TUTICORIN
ITA 1979/CHNY/2017[2014-15]Status: Disposed16/11/2017AY 2014-15
(LATE) P. DHANALAKSHMI, L/H. P. GOPI,CHENNAI vs ITO, CHENNAI
ITA 2646/CHNY/2016[2005-06]Status: Disposed16/11/2017AY 2005-06
DCIT, PONDICHERRY vs COOPER BUSSMAN INDIA PVT. LTD., PONDICHERRY
ITA 2811/CHNY/2014[2005-06]Status: Disposed16/11/2017AY 2005-06
GADANA PROPERTIES LLP.,CHENNAI vs ITO, CHENNAI
ITA 711/CHNY/2017[2012-13]Status: Disposed15/11/2017AY 2012-13
SRI PALANIAPPA CHARITABLE PUBLIC TRUST,SALEM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI
ITA 2108/CHNY/2017[-]Status: Disposed15/11/2017
N.S. RAJESHWARAN,OOTACAMUND vs ITO, OOTY
ITA 2914/CHNY/2016[2008-09]Status: Disposed15/11/2017AY 2008-09