← All Benches

ITAT Chennai Bench

24,526 judgments

V MEENAKSHI,CHENNAI vs ITO, NON CORPORATE WARD -7(4), CHENNAI

ITA 2152/CHNY/2017[2012-13]Status: Disposed5/12/2017AY 2012-13

ITO, CORPORATE WARD-2(1), CHENNAI vs EUROFLORA BIOLAND PVT LTD, CHENNAI

ITA 2124/CHNY/2017[2008-09]Status: Disposed5/12/2017AY 2008-09

TRINITY'S CIEARING & SHIPPING AGENCIES,CHENNAI vs ITO, NON-CORPORATE WARD 12(3), CHENNAI

ITA 2122/CHNY/2017[2014-15]Status: Disposed5/12/2017AY 2014-15

TRINITY'S CLEARING AND SHIPPING AGENCIES,CHENNAI vs ITO, NON CORPORATE WARD 12(3), CHENNAI

ITA 2121/CHNY/2017[2013-14]Status: Disposed5/12/2017AY 2013-14

ASHOK GIRI,CHENNAI vs ACIT CORPORATE CIRCLE 3(2), CHENNAI

ITA 2060/CHNY/2017[2009-10]Status: Disposed5/12/2017AY 2009-10

RAKHI MISHRA,CHENNAI vs ITO, CHENNAI

ITA 176/CHNY/2017[2011-12]Status: Disposed5/12/2017AY 2011-12

TAKE SOLUTIONS LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 175/CHNY/2017[2012-13]Status: Disposed5/12/2017AY 2012-13

N.LATHA,CHENNAI vs ITO, CHENNAI

ITA 3481/CHNY/2016[2010-11]Status: Disposed5/12/2017AY 2010-11

M/S. SABARI ENTERPRISES,CHENNAI vs ITO, CHENNAI

ITA 2173/CHNY/2016[2007-08]Status: Disposed5/12/2017AY 2007-08

M/S. SUGUNA CHARITABLE TRUST,CHENNAI vs ITO, COIMBATORE

ITA 2135/CHNY/2016[2012-13]Status: Disposed5/12/2017AY 2012-13

M/S. SUGUNA CHARITABLE TRUST,CHENNAI vs ITO, COIMBATORE

ITA 2134/CHNY/2016[2011-12]Status: Disposed5/12/2017AY 2011-12

A.LALICHAN,CHENNAI vs ITO, CHENNAI

ITA 1878/CHNY/2016[2007-2008]Status: Disposed5/12/2017AY 2007-2008

M/S. CHENNAI PETROLEUM CORPORATION LTD.,CHENNAI vs ACIT, CHENNAI

ITA 1858/CHNY/2011[2004-05]Status: Disposed5/12/2017AY 2004-05

M/S. KHIVRAJ MOTORS (P) LTD.,CHENNAI vs ACIT, CHENNAI

ITA 808/CHNY/2009[2004-05]Status: Disposed5/12/2017AY 2004-05

M/S. KHIVRAJ AUTOMOBILES LTD.,CHENNAI vs ACIT, CHENNAI

ITA 807/CHNY/2009[2004-05]Status: Disposed5/12/2017AY 2004-05

ACIT, NON CORPORATE CIRCLE 15(1), CHENNAI vs SIBELCO INDIA MINERALS PVT LTD, HYDERABAD

ITA 2206/CHNY/2017[2011-12]Status: Disposed4/12/2017AY 2011-12

RAM MOHAN DORAIRAJ,SALEM vs ITO(INTERNATIONAL TAXATION)-2(1), CHENNAI

ITA 2173/CHNY/2017[2013-14]Status: Disposed4/12/2017AY 2013-14

R. MUNUSAMY,KALPAKKAM vs ITO, NON CORPORATE CIRCLE 5(5), CHENNAI

ITA 2171/CHNY/2017[2013-14]Status: Disposed4/12/2017AY 2013-14

FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED,KANCHEEPURAM vs ACIT, CHENNAI

ITA 1195/CHNY/2016[2011-12]Status: Disposed4/12/2017AY 2011-12

POSCO INDIA CHENNAI STEEL PROCESSING CENTRE PRIVATE LIMITED,KANCHIPURAM vs ACIT CORPORATE CIRCLE 5(2), CHENNAI

ITA 2858/CHNY/2017[2013-14]Status: Disposed1/12/2017AY 2013-14