← All Benches
ITAT Chennai Bench
24,526 judgments
DCIT, COIMBATORE vs QUANTUM KNITS PRIVATE LIMITED, COIMBATORE
ITA 287/CHNY/2016[2012-13]Status: Disposed10/1/2018AY 2012-13
K.BADAL BAI L/H OF LATE SRI A.KEWALCHAND,GUDIYATHAM vs ACIT, VELLORE
ITA 1688/CHNY/2016[2011-12]Status: Disposed10/1/2018AY 2011-12
ITO, COIMBATORE vs KOVAI MEDICAL CENTRE RESEARCH AND EDUCATIONAL TRUST, COIMBATORE
ITA 2098/CHNY/2014[2010-2011]Status: Disposed10/1/2018AY 2010-2011
MEN POWER MEDIA NETWORK,NEMILI vs ITO WARD 3, VELLORE
ITA 2386/CHNY/2017[2014-15]Status: Disposed9/1/2018AY 2014-15
ELECTRO OPTICS PVT. LTD.,CHENNAI vs ITO COMPANY WARD II(1), CHENNAI
ITA 1823/CHNY/2017[2009-10]Status: Disposed9/1/2018AY 2009-10
VARUSAI MOHAMED,CHENNAI vs DCIT, CHENNAI
ITA 662/CHNY/2017[2009-10]Status: Disposed8/1/2018AY 2009-10
FASULUNNISA,CHENNAI vs DCIT, CHENNAI
ITA 661/CHNY/2017[2009-10]Status: Disposed8/1/2018AY 2009-10
S.KANNAIYAN,ERODE vs DCIT, SALEM
ITA 314/CHNY/2017[1992-93]Status: Disposed8/1/2018AY 1992-93
ITO WARD 5(3), CHENNAI vs QUASAR CONSULTANCY PVT. LTD., CHENNAI
ITA 2344/CHNY/2017[2013-14]Status: Disposed8/1/2018AY 2013-14
UDHAN KUMAR CHORDIA,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI
ITA 2343/CHNY/2017[2013-14]Status: Disposed8/1/2018AY 2013-14
KALAIMAGHAL SABHA,CHENNAI vs ITO, CHENNAI
ITA 1404/CHNY/2017[2013-14]Status: Disposed8/1/2018AY 2013-14
KALAIMAGHAL SABHA,CHENNAI vs ITO, CHENNAI
ITA 1403/CHNY/2017[2012-13]Status: Disposed8/1/2018AY 2012-13
BHELSIA DESIGN CLUSTER,CHENNAI vs ITO, TRICHY
ITA 2735/CHNY/2014[2007-08]Status: Disposed8/1/2018AY 2007-08
DCIT, CHENNAI vs EXPRESS NEWSPAPERS PRIVATE LIMITED, CHENNAI
ITA 688/CHNY/2017[2012-13]Status: Disposed5/1/2018AY 2012-13
DCIT, CHENNAI vs EXPRESS NEWSPAPERS PRIVATE LIMITED, CHENNAI
ITA 687/CHNY/2017[2010-11]Status: Disposed5/1/2018AY 2010-11
SAMPATH RAJ KARANRAJ,CHENNAI vs ITO NON CORPORATE WARD 5(1), CHENNAI
ITA 2447/CHNY/2017[2013-14]Status: Disposed5/1/2018AY 2013-14
ITO NON CORPORATE WARD 3(4), CHENNAI vs TMS HAMEEDA AMINA BEEVI, CHENNAI
ITA 2441/CHNY/2017[2010-11]Status: Disposed5/1/2018AY 2010-11
R.MUNUSAMY,KALPAKKAM vs ITO NON CORPORATE CIRCLE 5(5), CHENNAI
ITA 2438/CHNY/2017[2008-09]Status: Disposed5/1/2018AY 2008-09
ACIT, MADURAI vs RAJA RAM FLOUR MILLS P. LTD., TIRUMANGALAM
ITA 1460/CHNY/2017[2013-14]Status: Disposed5/1/2018AY 2013-14
ITO, TIRUNELVELI vs ARIYATHALAIVAR RAJA, TIRUNELVELI
ITA 1456/CHNY/2017[2013-14]Status: Disposed5/1/2018AY 2013-14
