← All Benches
ITAT Chennai Bench
24,547 judgments
RIDE MASTER RIMS (P) LTD.,CHENNAI vs THE ACIT, COMPANY CIRCLE V (4), CHENNAI
ITA 2139/CHNY/2017[2011-12]Status: Disposed20/2/2018AY 2011-12
ACIT CENTRAL CIRCLE 2(3), CHENNAI vs TAGORE EDUCATIONAL TRUST, CHENNAI
ITA 1830/CHNY/2017[2008-09]Status: Disposed20/2/2018AY 2008-09
SAMCO METALS & ALLOYS PVT. LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 6(1), CHENNAI
ITA 1652/CHNY/2017[2012-13]Status: Disposed20/2/2018AY 2012-13
ASHOK AMRITRAJ,CHENNAI vs ITO, CHENNAI
ITA 1244/CHNY/2017[2014-15]Status: Disposed20/2/2018AY 2014-15
ITO, TIRUNELVELI vs V.MEENAKSHINATHAN, TIRUNELVELI
ITA 328/CHNY/2015[2011-12]Status: Disposed20/2/2018AY 2011-12
ACIT, CHENNAI vs GOPAKUMARAN NAIR, CHENNAI
ITA 274/CHNY/2017[2012-13]Status: Disposed16/2/2018AY 2012-13
SAHANA JEWELLERY EXPORTS PRIVATE LIMITED,COIMBATORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE
ITA 1814/CHNY/2017[2013-14]Status: Disposed16/2/2018AY 2013-14
VST AUTO AGENCY LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1345/CHNY/2017[2011-12]Status: Disposed16/2/2018AY 2011-12
DCIT, CHENNAI vs SHRI RASHMIKANT VENILAL MEHTA, CHENNAI
ITA 2113/CHNY/2016[2011-12]Status: Disposed16/2/2018AY 2011-12
DCIT, CHENNAI vs SHRI RASHMIKANT VENILAL MEHTA, CHENNAI
ITA 2112/CHNY/2016[2010-11]Status: Disposed16/2/2018AY 2010-11
RASHMIKANT VENILAL MEHTA,CHENNAI vs DCIT, CHENNAI
ITA 1823/CHNY/2016[2009-10]Status: Disposed16/2/2018AY 2009-10
RASHMIKANT VENILAL MEHTA,CHENNAI vs DCIT, CHENNAI
ITA 1822/CHNY/2016[2009-10]Status: Disposed16/2/2018AY 2009-10
K.S.THIRUMALAIVAASAN,CHENNAI vs DCIT, CHENNAI
ITA 534/CHNY/2015[2008-09]Status: Disposed16/2/2018AY 2008-09
THIAGARAJAR MILLS (P) LIMITED,MADURAI vs ADDL. CIT, MADURAI
ITA 1201/CHNY/2015[2008-09]Status: Disposed16/2/2018AY 2008-09
ITO, TRICHY vs SRI K.MANI, TRICHY
ITA 112/CHNY/2013[2003-04]Status: Disposed16/2/2018AY 2003-04
ITO, TRICHY vs SRI T.ETHIRAJ, TRICHY
ITA 111/CHNY/2013[2003-04]Status: Disposed16/2/2018AY 2003-04
ITO, TRICHY vs SRI D.NARESH KUMAR, TRICHY
ITA 1692/CHNY/2009[2003-04]Status: Disposed16/2/2018AY 2003-04
MAIDEEN PITCHAI RAWTHER PEER MOHAMMED,CHENNAI vs ACIT NON CORP-5, CHENNAI
ITA 2307/CHNY/2017[2014-15]Status: Disposed16/2/2018AY 2014-15
ITO WARD 2, THENI vs R.VENKATESH, THENI
ITA 1848/CHNY/2017[2010-11]Status: Disposed16/2/2018AY 2010-11
DCIT, CHENNAI vs DIAMOND ENGINEERING (CHENNAI) P LTD., CHENNAI
ITA 936/CHNY/2017[2008-09]Status: Disposed15/2/2018AY 2008-09