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ITAT Chennai Bench
24,547 judgments
SURABI BULLION,COIMBATORE vs DCIT CENTRAL 1, COIMBATORE
ITA 2569/CHNY/2017[2013-14]Status: Disposed3/5/2018AY 2013-14
APARTI CONSTRUCTIONS PVT LTD.,CHENNAI vs ITO CORPORATE WARD 1(1), CHENNAI
ITA 2392/CHNY/2017[2010-11]Status: Disposed3/5/2018AY 2010-11
AROHI INFRASTRUCTURE PVT LTD.,CHENNAI vs ITO CORPORATE WARD 1(1), CHENNAI
ITA 2391/CHNY/2017[2010-11]Status: Disposed3/5/2018AY 2010-11
CLINISYS HEALTHCARE INDIA PVT LTD.,CHENNAI vs ACIT COMPANY CIRCLE 1(1), CHENNAI
ITA 2306/CHNY/2017[2010-11]Status: Disposed3/5/2018AY 2010-11
ITO NON CORPORATE WARD 14(5), CHENNAI vs C.RAJALAKSHMY, CHENNAI
ITA 2254/CHNY/2017[2012-13]Status: Disposed3/5/2018AY 2012-13
DCIT CORPORATE CIRCLE 4(2), CHENNAI vs NEYCER INDIA LIMITED, CHENNAI
ITA 1802/CHNY/2017[2013-14]Status: Disposed3/5/2018AY 2013-14
ITO CORPORATE WARD 4(4), CHENNAI vs LAMIS OUTSOURCING SOLUTIONS PRIVATE LIMITED, CHENNAI
ITA 1756/CHNY/2017[2013-14]Status: Disposed3/5/2018AY 2013-14
INDUS FINANCE CORPORATION LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1348/CHNY/2017[2012-13]Status: Disposed3/5/2018AY 2012-13
DCIT, COIMBATORE vs ST. XAVIER EDUCATIONAL & CHARITABLE TRUST, TIRUNELVELI
ITA 1192/CHNY/2017[2013-14]Status: Disposed3/5/2018AY 2013-14
ACIT, CHENNAI vs SHRI R. RAVI, CHENNAI
ITA 2725/CHNY/2016[2009-10]Status: Disposed3/5/2018AY 2009-10
SURABI BULLION,COIMBATORE vs DCIT, COIMBATORE
ITA 2489/CHNY/2016[2013-14]Status: Disposed3/5/2018AY 2013-14
RANE (MADRAS) LIMITED,CHENNAI vs DCIT LTU-2, CHENNAI
ITA 2850/CHNY/2017[2009-10]Status: Disposed2/5/2018AY 2009-10
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs HINDUJA FOUNDRIES LTD., CHENNAI
ITA 2693/CHNY/2017[2013-14]Status: Disposed2/5/2018AY 2013-14
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs HINDUJA FOUNDRIES LTD., CHENNAI
ITA 2692/CHNY/2017[2012-13]Status: Disposed2/5/2018AY 2012-13
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs HINDUJA FOUNDRIES LTD., CHENNAI
ITA 2691/CHNY/2017[2011-12]Status: Disposed2/5/2018AY 2011-12
DCIT CORPORATE CIRCLE 2(2), CHENNAI vs HINDUJA FOUNDRIES LTD., CHENNAI
ITA 2690/CHNY/2017[2008-09]Status: Disposed2/5/2018AY 2008-09
ACIT CORPORATE CIRCLE 2, MADURAI vs SRI JAYAJOTHI TEXTILE MILLS PRIVATE LIMITED, RAJAPALAYAM
ITA 1896/CHNY/2017[2013-14]Status: Disposed2/5/2018AY 2013-14
HARSHA IMPEX,CHENNAI vs ITO, CHENNAI
ITA 3351/CHNY/2016[2011-12]Status: Disposed2/5/2018AY 2011-12
DCIT CORPORATE CIRCLE 4(1), CHENNAI vs MAURYA HOTELS (MADRAS) PVT. LTD., CHENNAI
ITA 2995/CHNY/2017[2014-15]Status: Disposed1/5/2018AY 2014-15
JOTHLAKSHMI.V,CHENNAI vs ITO NON CORPORATE WARD 11(4), CHENNAI
ITA 2511/CHNY/2017[2013-14]Status: Disposed1/5/2018AY 2013-14