← All Benches
ITAT Chennai Bench
24,547 judgments
SHRIRAM TRANSPORT FINANCE CO. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 6(1), CHENNAI
ITA 2636/CHNY/2017[2014-15]Status: Disposed24/5/2018AY 2014-15
ARIEF NAGOOR ARIEF,CHENNAI vs DCIT NON CORPORATE CIRCLE 11, CHENNAI
ITA 2590/CHNY/2017[2013-14]Status: Disposed24/5/2018AY 2013-14
DCIT CORPORATE CIRCLE 6(1), CHENNAI vs SHRIRAM TRANSPORT FINANCE CO. LTD., CHENNAI
ITA 2572/CHNY/2017[2014-15]Status: Disposed24/5/2018AY 2014-15
DCIT, CHENNAI vs ORIENTAL HOTELS LIMITED, CHENNAI
ITA 15/CHNY/2017[2011-12]Status: Disposed24/5/2018AY 2011-12
ORIENTAL HOTELS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 3476/CHNY/2016[2012-13]Status: Disposed24/5/2018AY 2012-13
ORIENTAL HOTELS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 3475/CHNY/2016[2011-12]Status: Disposed24/5/2018AY 2011-12
A.ANNAMALAI,CHENNAI vs ACIT, CHENNAI
ITA 3352/CHNY/2016[2012-13]Status: Disposed24/5/2018AY 2012-13
ACIT, CHENNAI vs SMT. SURUMY MAMMOTTY, CHENNAI
ITA 2963/CHNY/2016[2008-09]Status: Disposed24/5/2018AY 2008-09
ACIT, CHENNAI vs SMT. SURUMY MAMMOTTY, CHENNAI
ITA 2962/CHNY/2016[2007-08]Status: Disposed24/5/2018AY 2007-08
ORIENTAL HOTELS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 456/CHNY/2017[2010-11]Status: Disposed24/5/2018AY 2010-11
ACIT CENTRAL CIRCLE 2(3), CHENNAI vs T.D.PRABHAVATHI, CHENNAI
ITA 3118/CHNY/2017[2006-07]Status: Disposed24/5/2018AY 2006-07
SURESH KUMAR GOPILAL NICHANI,CHENNAI vs DCIT, CHENNAI
ITA 909/CHNY/2017[2012-13]Status: Disposed23/5/2018AY 2012-13
SURESH KUMAR GOPILAL NICHANI,CHENNAI vs DCIT, CHENNAI
ITA 398/CHNY/2017[2012-13]Status: Disposed23/5/2018AY 2012-13
M.GOMATHI,COIMBATORE vs ITO (INTL TAXATION), COIMBATORE
ITA 3055/CHNY/2017[2012-13]Status: Disposed23/5/2018AY 2012-13
DEVI TRADING CORPORATION,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2800/CHNY/2017[2014-15]Status: Disposed23/5/2018AY 2014-15
ACIT EXEMPTIONS, ERODE vs M.P.NACHIMUTHU M.JAGANNATHAN EDUCATIONAL TRUST, ERODE
ITA 3002/CHNY/2017[2012-13]Status: Disposed22/5/2018AY 2012-13
DCIT EXEMPTIONS, COIMBATORE vs ERODE SENGUNTHAR EDUCATIONAL TRUST, ERODE
ITA 3001/CHNY/2017[2012-13]Status: Disposed22/5/2018AY 2012-13
DCIT EXEMPTIONS, COIMBATORE vs P.S.GOVINDASWAMY NAIDU & SONS CHARITIES, COIMBATORE
ITA 3000/CHNY/2017[2013-14]Status: Disposed22/5/2018AY 2013-14
ACIT EXEMPTIONS, COIMBATORE vs AL AMEEN EDUCATIONAL & CHARITABLE TRUST, ERODE
ITA 2999/CHNY/2017[2012-13]Status: Disposed22/5/2018AY 2012-13
THIRUMAGAL LUNGI COMPANY,CHENNAI vs ITO NON CORPORATE WARD 12(3), CHENNAI
ITA 2942/CHNY/2017[2014-15]Status: Disposed22/5/2018AY 2014-15