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ITAT Chennai Bench

24,548 judgments

RMG BENEFIT FUND LTD,CHENNAI vs ACIT CENTRAL CIRCLE 2 (1), CHENNAI

ITA 633/CHNY/2018[2013-14]Status: Disposed14/6/2018AY 2013-14

RMG BENEFIT FUND LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 2(1), CHENNAI

ITA 632/CHNY/2018[2012-13]Status: Disposed14/6/2018AY 2012-13

VISHNU CHITHAN RAJAM,CHENNAI vs ITO NON CORPORATE WARD 2(2), CHENNAI

ITA 3031/CHNY/2017[2013-14]Status: Disposed14/6/2018AY 2013-14

DCIT CORPORATE CIRCLE 4(2), CHENNAI vs KING MAKER ENTERPRISES PVT. LTD., CHENNAI

ITA 2994/CHNY/2017[2007-08]Status: Disposed14/6/2018AY 2007-08

GREENFIELD TIMBER & PLYWOODS PVT. LTD.,CHENNAI vs ACIT CENTRAL CIRCLE II(1) I/C, CHENNAI

ITA 2964/CHNY/2017[2003-04]Status: Disposed14/6/2018AY 2003-04

ACIT NON CORPORATE CIRCLE 11, CHENNAI vs FOMRA DEVELOPERS, CHENNAI

ITA 2517/CHNY/2017[2014-15]Status: Disposed14/6/2018AY 2014-15

M/S. PREMIER DISTILLERIES LTD.,CHENNAI vs DCIT, PONDICHERRY

ITA 3185/CHNY/2016[2014-15]Status: Disposed14/6/2018AY 2014-15

DCIT, CHENNAI vs KING MAKERS ENTERPRISES PVT. LTD., CHENNAI

ITA 822/CHNY/2014[2007-08]Status: Disposed14/6/2018AY 2007-08

RMG BENEFIT FUND LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 2(1), CHENNAI

ITA 631/CHNY/2018[2011-12]Status: Disposed14/6/2018AY 2011-12

RMG BENEFIT FUND LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 2(1), CHENNAI

ITA 630/CHNY/2018[2010-11]Status: Disposed14/6/2018AY 2010-11

RMG BENEFIT FUND LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 2(1), CHENNAI

ITA 629/CHNY/2018[2009-10]Status: Disposed14/6/2018AY 2009-10

RMG BENEFIT FUND LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 2(1), CHENNAI

ITA 628/CHNY/2018[2008-09]Status: Disposed14/6/2018AY 2008-09

PONNAMBALAM THIRUMURUGAN,CHENNAI vs DCIT, CORPORATE CIRCLE, CHENNAI

ITA 180/CHNY/2018[2014-15]Status: Disposed14/6/2018AY 2014-15

RAMANANDA ADIGALAR FOUNDATION,COIMBATORE vs DCIT (EXEMPTIONS), CHENNAI

ITA 3052/CHNY/2017[2012-13]Status: Disposed13/6/2018AY 2012-13

RAMANANDA ADIGALAR FOUNDATION,COIMBATORE vs DCIT (EXEMPTIONS), CHENNAI

ITA 3051/CHNY/2017[2011-12]Status: Disposed13/6/2018AY 2011-12

SANKHYAA LEARNING PRIVATE LIMITED,CHENNAI vs ACIT NON CORORATE CIRCLE 18, CHENNAI

ITA 2638/CHNY/2017[2013-2014]Status: Disposed13/6/2018AY 2013-2014

ACIT NON CORPORATE CIRCLE 14, CHENNAI vs V.V.N.VARADHAN KUMAR, CHENNAI

ITA 1581/CHNY/2017[2009-10]Status: Disposed13/6/2018AY 2009-10

ITO, CHENNAI vs FRIENDS CLEARING & SHIPPING AGENCY PVT LTD., CHENNAI

ITA 1180/CHNY/2017[2011-12]Status: Disposed13/6/2018AY 2011-12

ACIT CORPORATE CIRCLE 6(1), CHENNAI vs RATHINAM THIRUPATHISWAMY, CHENNAI

ITA 3136/CHNY/2017[2014-15]Status: Disposed12/6/2018AY 2014-15

ACIT CORPORATE CIRCLE 5(2), CHENNAI vs UVARAJ NATARAJAN, CHENNAI

ITA 3098/CHNY/2017[2013-14]Status: Disposed12/6/2018AY 2013-14