ITAT Bangalore Bench
18,441 judgments
KAIRALI ADUKKALA,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
KAIRALI BHAVAN RESTAURANT,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
KAIRALI BHAVAN RESTAURANT,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KAIRALI BHAVAN RESTAURANT,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HOTEL MALABAR REGENCY,MANGALURU vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
HOTEL MALABAR REGENCY,MANGALURU vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
HOTEL RESIDENCY PARK,MANGALURU vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HOTEL RESIDENCY PARK,MANGALURU vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALURU
HOTEL RESIDENCY PARK,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALORE
HOTEL RESIDENCY PARK,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALORE
HOTEL MALABAR REGENCY,MANGALORE vs DCIT, CENTRAL CIRCLE-2, MANGALORE, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DALAVAI AUDIKESAVULU SRINIVAS L/H OF LATE SMT D A SATHYAPRABHA,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DALAVAI AUDIKESAVULU SRINIVAS L/H OF LATE SMT D A SATHYAPRABHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INFOSYS GREEN FORUM,BANGALORE vs INCOME TAX OFFICER(EXEMPTIONS), WARD-1,, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
INFOSYS GREEN FORUM ,BANGALORE vs INCOME TAX OFFICER(EXEMPTIONS), WARD-1, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
FLOURISH TECHNO & REAL ESTATE PRIVATE LIMITED,R T NAGAR, BANGALORE vs INCOME TAX OFFICER- WARD 3(1)(1), ITO, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
WASEEM PASHA,MYSURU vs ITO, INTL. TAXATION, WARD-1(1), BANGALORE
BINNY BANSAL,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
GOPAL ANIL KUMAR ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GOPAL ANIL KUMAR ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
