← All Benches

ITAT Bangalore Bench

18,435 judgments

ALTERNATIVE FOOD PROCESS PVT. LTD.,BANGALORE vs ACIT, BANGALORE

ITA 1428/BANG/2013[2010-11]Status: Disposed11/6/2015AY 2010-11

DCIT vs M/S ALTERNATIVE FOOD PROCESS PVT. LTD.,

ITA 1383/BANG/2013[2010-11]Status: Disposed11/6/2015AY 2010-11

M/S AT & T GLOBAL BUSINESS INDIA PVT. LTD. vs I.T.O.,

ITA 1604/BANG/2012[2008-09]Status: Disposed11/6/2015AY 2008-09

ITO, BANGALORE vs M/S SUNQUEST INFORMATION SYSTEMS P. LTD., BANGALORE

ITA 1302/BANG/2011[2005-06]Status: Disposed11/6/2015AY 2005-06

BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1276/BANG/2011[2007-08]Status: Disposed11/6/2015AY 2007-08

LSI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE

ITA 1224/BANG/2011[2007-08]Status: Disposed11/6/2015AY 2007-08

BROADCOM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1164/BANG/2011[2007-08]Status: Disposed11/6/2015AY 2007-08

M/S MAGANUR BUILDERS,DAVANGERE vs ITO, DAVANGERE

ITA 537/BANG/2010[1999-00]Status: Disposed11/6/2015AY 1999-00

ASST.C.I.T., MANGALORE vs M/S BOLA RAGJHAVENDRA K`AMATH & SONS, KARKALA

ITA 37/BANG/2015[2011-12]Status: Disposed8/6/2015AY 2011-12

ASST.C.I.T., MANGALORE vs M/S BOLA SURENDRA KAMATH & SONS, KARKALA

ITA 36/BANG/2015[2011-12]Status: Disposed8/6/2015AY 2011-12

ASST. C.I.T., MANGALORE vs M/S BOLA RAGHAVENDRA KAMATH & SONS, KARKALA

ITA 26/BANG/2015[2011-12]Status: Disposed8/6/2015AY 2011-12

THE MYSORE SUGAR CO. LTD. vs ACIT,

ITA 1835/BANG/2013[2009-10]Status: Disposed8/6/2015AY 2009-10

THE MYSORE SUGAR CO. LTD. vs ACIT,

ITA 1834/BANG/2013[2007-08]Status: Disposed8/6/2015AY 2007-08

DCIT, BANGALORE vs M/S SUZLON WIND INTERNATIONAL LTD., BANGALORE

ITA 52/BANG/2015[2010-11]Status: Disposed2/6/2015AY 2010-11

ASST.CI.T., MANGALORE vs SRI. K. MOHAMMED ALTHAF, MANGALORE

ITA 43/BANG/2015[2010-11]Status: Disposed2/6/2015AY 2010-11

M/S RATNAGIRI IMPEX PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 625/BANG/2014[2006-07]Status: Disposed2/6/2015AY 2006-07

DDIT, BANGALORE vs JYOTHY CHARITABLE TRUST, BANGALORE

ITA 522/BANG/2014[2010-11]Status: Disposed2/6/2015AY 2010-11

ASST.C.I.T., HASSAN vs THE CHIKMAGALUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, CHICKMAGALUR

ITA 88/BANG/2015[2007-08]Status: Disposed29/5/2015AY 2007-08

ASST. CI.T., BANGALORE vs M/S DENSO KIRLOSKAR INDUSTRIES PVT. LTD., BANGALORE

ITA 81/BANG/2015[2010-11]Status: Disposed29/5/2015AY 2010-11

ASST.C.I.T., BANGALORE vs M/S THE KARNATAKA STATE CRICKET ASSOCIATION, BANGALORE

ITA 71/BANG/2015[2008-09]Status: Disposed29/5/2015AY 2008-09